High Courts16 Jan 1996Dismissed

Krishnappa Vs Kanikaraj

Karnataka High Court · (1996) 1 CivCC 495 : (1996) ILR (Kar) 969

Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35
High Courts10 Jan 1996Allowed

Tukaram Vs R. Veeranna and Others

Karnataka High Court · (1996) ILR (Kar) 3264 : (1996) 6 KarLJ 181

Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 3 (b), 4, 5
High Courts10 Jan 1996

Ramajois Vs Chief Secretary

Karnataka High Court · (1996) ILR (Kar) 715 : (1996) 1 KarLJ 495

Civil Procedure Code, 1908 (CPC) — Section 9Karnataka Land Revenue Act, 1964 — Section 49, 63, 94