High Courts03 Nov 1995Allowed
Chinnappa Vs Srinivasa Reddy
Karnataka High Court · (1996) ILR (Kar) 932 : (1996) 1 KarLJ 114
Specific Relief Act, 1963 — Section 36, 37, 38, 39
COURT ARCHIVE
Karnataka High Court judgments, 1995
622 judgments · page 7 of 32
High Courts03 Nov 1995
Emerald Valley Estates Ltd. Vs Commissioner of Income Tax
Karnataka High Court · (1996) 88 TAXMAN 335
Income Tax Act, 1961 — Section 45, 48, 50
High Courts03 Nov 1995Dismissed
Balasaheb Vs Land Tribunal
Karnataka High Court · (1996) ILR (Kar) 214 : (1996) 1 KarLJ 194
High Courts03 Nov 1995
Bapu Gouda and another Vs State of Karnataka
Karnataka High Court · (1996) CriLJ 1117 : (1995) ILR (Kar) 3586 : (1996) 1 KarLJ 111 : (1996) 1 RCR(Criminal) 453
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 324, 341, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts03 Nov 1995Partly Allowed
The Assistant Commissioner and L.A.O., Yadgir Vs Mohammad Aziz Rahaman and Others
Karnataka High Court · (1996) ILR (Kar) 1666 : (1995) 6 KarLJ 435
Evidence Act, 1872 — Section 43, 55, 74Karnataka Muncipalities Act, 1964 — Section 37Land Acquisition Act, 1894 — Section 18
High Courts02 Nov 1995
Rajendra Bhat U. Vs Chairman and Managing Director, Andhra Bank, Hyderabad and others
Karnataka High Court · (1997) 1 KarLJ 7
Andhra Bank (Officers) Service Regulations, 1982 — Regulation 4
High Courts02 Nov 1995
Shivanagappa and Others Vs The Land Tribunal, Gangavathi and Others
Karnataka High Court · (1996) 3 KarLJ 600
Karnataka Land Reforms Act, 1961 — Section 66
High Courts02 Nov 1995
Lakshmegowda Alias Dodda Thammegowda Vs The Karnataka Appellate Tribunal and Others
Karnataka High Court · (1996) 2 KarLJ 159
Constitution of India, 1950 — Article 226
High Courts02 Nov 1995
Mallappa Vs Land Tribunal
Karnataka High Court · (1996) ILR (Kar) 1278 : (1996) 2 KarLJ 72
Karnataka Land Reforms Act, 1961 — Section 6
High Courts02 Nov 1995Dismissed
Jana Bai Vs Deputy Commissioner
Karnataka High Court · (1996) ILR (Kar) 1280 : (1996) 2 KarLJ 68
Karnataka Land Revenue Act, 1964 — Section 135
High Courts31 Oct 1995Partly Allowed
Kumar Iqbal Vs Rehman Khan H. and Another
Karnataka High Court · (1996) 1 ACC 402 : (1996) ACJ 552 : (1998) 3 LLJ 341
High Courts31 Oct 1995
Manuweb International Ltd. Vs Appropriate Authority and Another
Karnataka High Court · (1996) 133 CTR 451 : (1996) ILR (Kar) 209 : (1996) 219 ITR 54 : (1996) 41 KarLJ 54
Income Tax Act, 1961 — Section 269 UC, 269 UL (1)
High Courts31 Oct 1995
Shankar Hanamant Karaning Vs State of Karnataka
Karnataka High Court · (1996) CriLJ 2332 : (1996) ILR (Kar) 458 : (1995) 5 KarLJ 408
Penal Code, 1860 (IPC) — Section 149, 302
High Courts31 Oct 1995Allowed
P.M. Maheshwaraiah and Another Vs Sridhara and Another
Karnataka High Court · (1995) 10 KAR CK 0004
High Courts31 Oct 1995Dismissed
Ajay Khatri Vs Mysore University
Karnataka High Court · (1995) ILR (Kar) 3373 : (1995) 6 KarLJ 569
High Courts30 Oct 1995Allowed
Huleppa Balappa Karoshi Vs Sub-Registrar
Karnataka High Court · (1995) ILR (Kar) 3589 : (1996) 5 KarLJ 605
Karnataka Stamp Act, 1957 — Section 28, 33, 39, 61
High Courts30 Oct 1995
Miss. Hajira Tarannum and others Vs Common Entrance Test Cell, Govt. of Karnataka and others
Karnataka High Court · AIR 1996 Kar 175 : (1995) ILR (Kar) 3212 : (1996) 5 KarLJ 585
Constitution of India, 1950 — Article 16, 16 (4)
High Courts30 Oct 1995
Commissioner of Income Tax Vs Dr. V.V. Mody
Karnataka High Court · (1996) 130 CTR 388 : (1995) ILR (Kar) 3349 : (1996) 218 ITR 1 : (1996) 40 KarLJ 583
Income Tax Act, 1961 — Section 45
High Courts30 Oct 1995
Sanna Peerasabi Vs P. Peerasabi
Karnataka High Court · (1996) ILR (Kar) 102 : (1996) 5 KarLJ 236
Karnataka Stamp Act, 1957 — Section 34, 36
High Courts27 Oct 1995
V.M. Salgaocar Bros. (P) Ltd. Vs Commissioner of Income Tax
Karnataka High Court · (1996) 130 CTR 1 : (1995) ILR (Kar) 3334 : (1996) 217 ITR 849 : (1996) 41 KarLJ 79
Income Tax Act, 1961 — Section 80 HHA, 80 J