High Courts03 Jan 1995Dismissed
Hanumakka Vs State of Karnataka
Karnataka High Court · (1995) ILR (Kar) 1168 : (1995) 2 KarLJ 117
Constitution of India, 1950 — Article 226Karnataka Land Revenue Act, 1964 — Section 24, 25
COURT ARCHIVE
Karnataka High Court judgments, 1995
622 judgments · page 32 of 32
High Courts02 Jan 1995Allowed
Shankrappa Vs State of Karnataka
Karnataka High Court · (1995) ILR (Kar) 897 : (1995) 3 KarLJ 422
Constitution of India, 1950 — Article 226Karnataka Land Reforms Act, 1961 — Section 45, 48 A