High Courts11 Dec 1995Dismissed
Krishnamurthy Vs Bangalore Development Authority
Karnataka High Court · (1996) ILR (Kar) 1258
Bangalore Development Authority Act, 1976 — Section 27Land Acquisition Act, 1894 — Section 11 A
COURT ARCHIVE
Karnataka High Court judgments, 1995
622 judgments · page 3 of 32
High Courts11 Dec 1995Allowed
Allisab (by his LRs) Vs The Assistant Commissioner and LAO
Karnataka High Court · (1996) ILR (Kar) 2357
High Courts11 Dec 1995Dismissed
Ranganatha @ Rangaiah Vs Jayamma
Karnataka High Court · (1996) 2 DMC 496 : (1996) ILR (Kar) 1542 : (1996) 1 KarLJ 437
Civil Procedure Code, 1908 (CPC) — Section 115, 60, 60 (1) (a)
High Courts07 Dec 1995
Executive Engineer, KHB Division Vs Babu Krishna Waskar
Karnataka High Court · (1996) ILR (Kar) 1095 : (1996) 2 KarLJ 93
Mysore Court-fees and Suits Valuation Act, 1958 — Section 4, 48
High Courts07 Dec 1995Dismissed
K.R. Krishnan Nair Vs Karnataka State Financial Corporation and Others
Karnataka High Court · (1996) ILR (Kar) 2094 : (1996) 5 KarLJ 434
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts06 Dec 1995Allowed
Sapathagiri Enterprises and Others Vs State of Karnataka and Others
Karnataka High Court · (1996) ILR (Kar) 2991
Constitution of India, 1950 — Article 14Karnataka Excise Act, 1965 — Section 71
High Courts06 Dec 1995Allowed
Rev. A. Prabhuchand and Others Vs Yeshurathna and Others
Karnataka High Court · (1997) 3 CivCC 626 : (1996) 1 CivCC 670 : (1997) ILR (Kar) 29 : (1996) 1 KarLJ 524
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, 115, 148 A
High Courts01 Dec 1995Dismissed
Abdul Khader Vs Khajabi
Karnataka High Court · (1996) ILR (Kar) 1552 : (1996) 1 KarLJ 381
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34, 104, 115
High Courts01 Dec 1995Dismissed
Mallikarjun Traders, Sindhanur Vs B. Pandurang Setty and Another
Karnataka High Court · (1996) 1 CivCC 617
High Courts01 Dec 1995
State of Karnataka Vs D.S. Prabhakar Bhatta
Karnataka High Court · (1996) 1 ALT(Cri) 605 : (1996) 1 ALT(Cri) 457 : (1996) CriLJ 2817 : (1996) ILR (Kar) 827 : (1996) 1 KarLJ 516
Criminal Procedure Code, 1973 (CrPC) — Section 377, 428Penal Code, 1860 (IPC) — Section 307, 34, 341Probation of Offenders Act, 1958 — Section 11, 11 (2), 11 (4)
High Courts01 Dec 1995
1mallikarjun Traders, Sindhanur Vs B. Pandurang Setty and Another
Karnataka High Court · (1996) 1 KarLJ 522
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Dec 1995
Pandurang Gurunath Kulkarni and Others Vs Smt. Rukmini Bai and Others
Karnataka High Court · (1996) 1 KarLJ 287
Transfer of Property Act, 1882 — Section 58(C)
High Courts01 Dec 1995
Bangalore Grape Growers Marketing and Processing Co-operative Society, Lalbagh, Bangalore Vs K.M. Munivenkatappa
Karnataka High Court · (1995) 6 KarLJ 645
Constitution of India, 1950 — Article 226
High Courts01 Dec 1995
T. Lakshmaiah Setty and Another Vs M/s. J.A.S. Combine Developers and Promoters by Its Managing Partner
Karnataka High Court · (1996) 1 KarLJ 292
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts01 Dec 1995
Dr. N. Ramadevi Vs Sri Gururaja Association of Sri Raghavendraswamy Temple, Basavanagudi, Bangalore and Others
Karnataka High Court · (1996) 1 KarLJ 559
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Dec 1995
Iranagouda Basanagouda Biradar Vs Basanagouda Veeranagouda Biradar
Karnataka High Court · (1996) 1 CivCC 494 : (1996) ILR (Kar) 961 : (1996) 1 KarLJ 318
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 115
High Courts01 Dec 1995Dismissed
T. Lakshmaiah Setty and Another Vs J.A.S. Combine Developers and Promoters
Karnataka High Court · (1996) 1 CivCC 366
High Courts30 Nov 1995
Karnataka State Road Transport Corpotaion Vs Karnataka State Transport Appellate Tribunal
Karnataka High Court · (1996) ILR (Kar) 770 : (1995) 6 KarLJ 403
Motor Vehicles Act, 1988 — Section 99
High Courts30 Nov 1995Allowed
Madarbi Vs Mulla Sab Mardan Sab
Karnataka High Court · (1996) ILR (Kar) 1674 : (1995) 6 KarLJ 444
Karnataka Land Reforms Rules, 1974 — Rule 17 (5)
High Courts30 Nov 1995Dismissed
T. Rudrappa Vs Smt. Gowramma and Others
Karnataka High Court · (1996) 1 CivCC 371