COURT ARCHIVE

Karnataka High Court judgments, 1995

622 judgments · page 29 of 32

High Courts03 Feb 1995Allowed

Vasanth Narayana Tikare Vs Joint Director of Land Records

Karnataka High Court · (1995) ILR (Kar) 560 : (1995) 3 KarLJ 481

Karnataka Land Revenue Act, 1964 — Section 127, 129, 136Karnataka Land Revenue Rules, 1966 — Rule 43 (3), 69, 88

Read judgment

High Courts02 Feb 1995

Katagihalli Anandappa Vs State of Karnataka and Others

Karnataka High Court · (1995) 2 KarLJ 512

Karnataka Panchayat Raj Act, 1993 — Section 45

Read judgment

High Courts02 Feb 1995

Hanumappa Sawkar Vs Assistant Commissioner

Karnataka High Court · (1995) ILR (Kar) 1014 : (1995) 2 KarLJ 6

Karnataka Land Revenue Act, 1964 — Section 128, 129

Read judgment

High Courts01 Feb 1995

Canbank Financial Services Ltd. Vs Regional P.F. Commissioner

Karnataka High Court · (1995) 71 FLR 446 : (1995) ILR (Kar) 1064 : (1995) 2 KarLJ 395

Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 16, 17, 7 A

Read judgment

High Courts31 Jan 1995

Oriental Insurance Co. Ltd. Vs Tajuddin Abdul Rahim Karanche

Karnataka High Court · (1995) ACJ 837 : (1996) 3 LLJ 1016

Workmens Compensation Act, 1923 — Section 4, 4 (1) (c), 4 (1) (c) (ii)

Read judgment

High Courts31 Jan 1995

The State of Karnataka and others Vs The Karnataka Appellate Tribunal and others

Karnataka High Court · AIR 1996 Kar 143 : (1995) ILR (Kar) 2483 : (1995) 5 KarLJ 305

Constitution of India, 1950 — Article 226Karnataka Land Reforms Act, 1961 — Section 25, 79 (B), 80

Read judgment

High Courts30 Jan 1995

Smt. Shankuntala Bhat Vs Ajit Kumar

Karnataka High Court · AIR 1996 Kar 293 : (1995) ILR (Kar) 634 : (1995) 2 KarLJ 599

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Karnataka Rent Control Act, 1961 — Section 21 (1) (h), 21 (2), 29

Read judgment

High Courts27 Jan 1995

H. Basha Vs The Urdu Primary School

Karnataka High Court · AIR 1996 Kar 123

Read judgment

High Courts27 Jan 1995

Mrs. Balkis Khan Vs Sri Shahid Pasha (alias) Syed Pasha and another

Karnataka High Court · AIR 1995 Kar 386 : (1995) ILR (Kar) 647 : (1995) 2 KarLJ 594

General Clauses Act, 1897 — Section 27

Read judgment

High Courts27 Jan 1995

H. Basha Vs Urdu Primary School, Bangalore

Karnataka High Court · (1995) 2 KarLJ 495

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

Read judgment

High Courts27 Jan 1995

M/s. United Paper Machine Process and Service and others Vs Canara Bank

Karnataka High Court · AIR 1995 Kar 328 : (1995) 2 KarLJ 132

Read judgment

High Courts25 Jan 1995Dismissed

Monnappa Vs Secretary, Government of Karnataka

Karnataka High Court · (1995) ILR (Kar) 1206 : (1995) 2 KarLJ 188

Karnataka Land Revenue Act, 1964 — Section 56, 56 (3)

Read judgment

High Courts24 Jan 1995

Aeg - Aktiengesellschaft Vs Insotex (India) Ltd. and another

Karnataka High Court · (1995) 83 CompCas 677(1) : (1995) ILR (Kar) 796

Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 111

Read judgment

High Courts24 Jan 1995

Aktiengesellschaft Vs Insotex (India) Limited and another

Karnataka High Court · AIR 1996 Kar 69

Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1956 — Section 111, 111 (7)

Read judgment

High Courts24 Jan 1995

Aeg-Aktiengesellschaft Vs Insotex (India) Limited and another

Karnataka High Court · (1995) 83 CompCas 649 : (1995) 2 KarLJ 617

Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 111

Read judgment

High Courts24 Jan 1995

Lalithadri Coffee Estate and others Vs Agricultural Income Tax Officer and others

Karnataka High Court · (1995) 127 CTR 92 : (1995) ILR (Kar) 753 : (1995) 213 ITR 602 : (1995) 2 KarLJ 570

Karnataka Sales Tax Act, 1957 — Section 13 (2)

Read judgment

High Courts24 Jan 1995Dismissed

Venkataiah Vs State of Karnataka

Karnataka High Court · (1995) ILR (Kar) 915 : (1995) 3 KarLJ 402

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151Limitation Act, 1963 — Section 5

Read judgment

High Courts24 Jan 1995Allowed

Krishna Bhat Vs Srimathi

Karnataka High Court · (1995) 2 DMC 280 : (1995) ILR (Kar) 1494 : (1995) 2 KarLJ 271

Hindu Marriage Act, 1955 — Section 13 (i) (iii)

Read judgment

High Courts23 Jan 1995

Shivanna Vs Narayana Gowda

Karnataka High Court · (1995) ILR (Kar) 1000

Constitution of India, 1950 — Article 226Karnataka Land Revenue Act, 1964 — Section 135, 136

Read judgment

High Courts23 Jan 1995

Mariyamma Vs Aramma

Karnataka High Court · (1995) 2 CivCC 618 : (1995) 2 DMC 545 : (1995) ILR (Kar) 2069 : (1995) 3 KarLJ 246 : (1995) 3 RCR(Criminal) 503

Read judgment