High Courts16 Mar 1995
Kanchanaganga Chemical Industries Vs Mysore Chipboards Ltd.
Karnataka High Court · (1998) 91 CompCas 646 : (1995) ILR (Kar) 977 : (1995) 2 KarLJ 85
Companies Act, 1956 — Section 433, 434
COURT ARCHIVE
Karnataka High Court judgments, 1995
622 judgments · page 25 of 32
High Courts16 Mar 1995Dismissed
Payappa Jakkappa Waghe Vs Jayapal Shripal Badanekai
Karnataka High Court · (1995) ILR (Kar) 1413 : (1995) 6 KarLJ 107
Easements Act, 1882 — Section 15, 42
High Courts15 Mar 1995Allowed
Seetharam Vs Regional Transport Authority
Karnataka High Court · (1995) ILR (Kar) 1353
Karnataka Motor Vehicles Rules, 1989 — Rule 65Motor Vehicles Act, 1988 — Section 2 (30), 51, 66
High Courts15 Mar 1995
Brindavan Bangle Stores Vs Assistant Commissioner of Commercial Taxes, XIII Addl. Circle, Bangalore and another
Karnataka High Court · (1995) ILR (Kar) 1391
High Courts14 Mar 1995
Smt. D.P. Divakar and Others Vs The Chairman/Personnel Managing Director and Others
Karnataka High Court · (1997) 1 ACC 72
Payment of Gratuity Act, 1972 — Section 73 A
High Courts14 Mar 1995Dismissed
Jingra Moolya Vs Balakrishna
Karnataka High Court · (1995) ILR (Kar) 1825 : (1995) 6 KarLJ 449
Karnataka Land Reforms Act, 1961 — Section 132, 133, 48 AKarnataka Land Reforms Rules, 1974 — Rule 19, 42
High Courts14 Mar 1995
Mrs. D.P. Divakar Vs Chairman/Personel Managing Director, Kudremukh Iron and Ore Company Ltd.
Karnataka High Court · (1996) 2 ACC 62 : (1996) ACJ 7 : (1995) ILR (Kar) 2302 : (1995) 4 KarLJ 346
Workmens Compensation Act, 1923 — Section 11 A, 73 A
High Courts13 Mar 1995
State of Karnataka Vs Mahadeva and others
Karnataka High Court · (1995) 2 ALT(Cri) 182 : (1995) CriLJ 2741 : (1995) ILR (Kar) 1291 : (1995) 2 KarLJ 100
Penal Code, 1860 (IPC) — Section 143, 147, 148, 302
High Courts13 Mar 1995Allowed
Chandrappa Vs Subramanya
Karnataka High Court · (1995) ILR (Kar) 1555
Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Rent Control Act, 1961 — Section 21 (1) (a), 21 (1) (h)
High Courts13 Mar 1995Allowed
Sushila Vs Assistant Commissioner
Karnataka High Court · (1995) ILR (Kar) 1729
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18 (1), 4 (1), 6 (1)
High Courts10 Mar 1995Dismissed
Secretary, Bangalore Turf Club Vs Prakash Srivatsava
Karnataka High Court · (1995) ILR (Kar) 1566 : (1995) 2 KarLJ 201
Constitution of India, 1950 — Article 134
High Courts10 Mar 1995
M/s. Karnataka Ball Bearing Corporation Ltd. Vs M/s. Dolphin Fisheries and Trading Pvt. Ltd. and others
Karnataka High Court · AIR 1995 Kar 330 : (1995) 83 CompCas 544 : (1995) ILR (Kar) 784 : (1995) 3 KarLJ 577
Companies Act, 1956 — Section 446 (2), 446 (2) (b)Constitution of India, 1950 — Article 141Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15 (1), 19
High Courts10 Mar 1995
The Karnataka Wakf Board Vs State of Karnataka and others
Karnataka High Court · AIR 1996 Kar 55 : (1995) ILR (Kar) 3031 : (1995) 4 KarLJ 326
Karnataka Land Revenue Act, 1964 — Section 67 (2)Waqf Act, 1954 — Section 26
High Courts10 Mar 1995
Karnataka State Road Transport Corporation Vs John D''souza and another
Karnataka High Court · (1995) ILR (Kar) 2292 : (1995) 4 KarLJ 361
Industrial Disputes Act, 1947 — Section 12
High Courts09 Mar 1995
Chinnamma and others Vs N. Nagaraj and others
Karnataka High Court · AIR 1996 Kar 11 : (1995) ILR (Kar) 1561 : (1995) 2 KarLJ 232
High Courts09 Mar 1995
State of Karnataka and another Vs Hanumanthappa Kariyappa Talawar and another
Karnataka High Court · (1995) 2 ALT(Cri) 298 : (1995) CriLJ 2711 : (1995) ILR (Kar) 1280 : (1995) 2 KarLJ 158
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100
High Courts08 Mar 1995
Tulasamma Vs Srinivasan
Karnataka High Court · (1995) ILR (Kar) 1328 : (1995) 2 KarLJ 300
Karnataka Land Reforms Act, 1961 — Section 133
High Courts07 Mar 1995
Rangaraj Vs House Rent and Accommodation Controller
Karnataka High Court · (1995) ILR (Kar) 1316 : (1995) 3 KarLJ 505
Karnataka Rent Control Act, 1961 — Section 3 (a), 4
High Courts07 Mar 1995
Smt. Lakshmamma, alias Lakkamma Vs Sombegowda and others
Karnataka High Court · AIR 1995 Kar 326 : (1995) 2 CivCC 293 : (1995) ILR (Kar) 1119 : (1995) 2 KarLJ 228
Registration Act, 1908 — Section 17, 49
High Courts06 Mar 1995
R. Jagadeesh Kumar Vs P. Srinivasan and others
Karnataka High Court · AIR 1995 Kar 420 : (1995) 83 CompCas 677 : (1995) ILR (Kar) 954 : (1995) 2 KarLJ 218
Securities Contracts (Regulation) Act, 1956 — Section 9 (4)