High Courts22 Jul 1986Dismissed
Maratt Rubber Ltd. Vs Industrial Tribunal and Others
Karnataka High Court · (1987) 3 KarLJ 503 : (1994) 3 LLJ 851
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Karnataka High Court judgments, 1986
464 judgments · page 9 of 24
High Courts22 Jul 1986
Parashuram Bharmanna Chougale Vs State of Karnataka
Karnataka High Court · (1986) 2 KarLJ 417
Evidence Act, 1872 — Section 6
High Courts21 Jul 1986
Shivaram, P. and Others Vs Secretary, K.S.T.A.T. and Another
Karnataka High Court · (1986) 2 KarLJ 309
Motor Vehicles Act, 1939 — Section 63
High Courts21 Jul 1986
Gangappa, M.P. and Another Vs Secretary, K.S.T.A. and Another
Karnataka High Court · (1987) 1 KarLJ 64
Motor Vehicles Act, 1939 — Section 63(3a)
High Courts21 Jul 1986
Bank of India Vs C.R. Ramalinga Gupta and Others
Karnataka High Court · (1989) 65 CompCas 322 : (1986) ILR (Kar) 3620
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts21 Jul 1986Dismissed
Ramachandra Dattatreya Desai Vs Land Tribunal
Karnataka High Court · (1986) ILR (Kar) 4067 : (1987) 1 KarLJ 284
Bombay Tenancy and Agricultrual Lands Act, 1948 — Section 70 (b), 84
High Courts18 Jul 1986
S.K. Sharma Vs Corporaion of the City of Bangalore
Karnataka High Court · (1986) ILR (Kar) 2536
Constitution of India, 1950 — Article 215, 226, 227
High Courts18 Jul 1986
Laxminarayana Venkataraman Hegde Vs State of Karnataka
Karnataka High Court · AIR 1987 Kar 12 : (1986) ILR (Kar) 3163
Karnataka Land Reforms Act, 1961 — Section 17, 48 A
High Courts18 Jul 1986
Prof. Annaiah Gowda Vs Chancellor, University of Mysore
Karnataka High Court · (1987) ILR (Kar) 640
Karnataka State Universities Act, 1976 — Section 8, 8 (1)
High Courts18 Jul 1986
Muniswamy Vs Superintendent of Police
Karnataka High Court · (1986) ILR (Kar) 3447
Karnataka Civil Services (General Recruitment) (Seventeenth Amendment) Rules, 1982 — Rule 1, 1 (3), 3 (2)
High Courts18 Jul 1986
Commissioner of Income Tax Vs Cap Steel Ltd.
Karnataka High Court · (1986) 29 TAXMAN 125
High Courts18 Jul 1986Dismissed
Janaki Khandasari Sugar Mills Vs Government of India
Karnataka High Court · (1987) ILR (Kar) 1767 : (1986) 2 KarLJ 199
High Courts17 Jul 1986
Rama Murthy Vs State of Karnataka
Karnataka High Court · (1986) ILR (Kar) 3037
Karnataka Private Educational Institutions (Discipline and Control) Act, 1975 — Section 10, 3 (1), 3 (1), 6, 7
High Courts17 Jul 1986
Jesaraj Ghasimal Betal Vs Ahammad Hussein and Others
Karnataka High Court · AIR 1987 Kar 75 : (1986) ILR (Kar) 2647
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98
High Courts17 Jul 1986
K.R. Raghuveer Vs General Manager, Vijaya Bank
Karnataka High Court · (1986) ILR (Kar) 3141 : (1986) 2 KarLJ 268 : (1987) 1 LLJ 89
Service Regulations Rules, 1982 — Rule 20 (2)
High Courts17 Jul 1986
Mohamad Samiulla Vs Town Municipal Council, Ramanagaram
Karnataka High Court · (1987) 1 KarLJ 239
Karnataka Municipalities Act, 1964 — Section 87(H)(I)
High Courts15 Jul 1986
Basawant Dharmappa Kudachi Vs Devendra Kallappa Pujari
Karnataka High Court · AIR 1987 Kar 15 : (1986) ILR (Kar) 2643
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts15 Jul 1986
Venkatesh Supta, V.R. Vs Rto, Bangalore and Another
Karnataka High Court · (1987) 31 KarLJ 9
Karnataka Motor Vehicles Taxation Act, 1957 — Section 3
High Courts15 Jul 1986Partly Allowed
Mukesh Textile Mills (P) Ltd. Vs H.R. Subramanya Sastry and Others
Karnataka High Court · (1987) 1 ACC 517 : AIR 1987 Kar 87 : (1986) ILR (Kar) 3170 : (1986) 2 KarLJ 410
High Courts14 Jul 1986Dismissed
Muthappa Vs Malleswaram Co-operative Society
Karnataka High Court · (1986) ILR (Kar) 2937
Karnataka Co-operative Societies Act, 1959 — Section 117, 117 (1), 117 (2), 14 (g) (p), 16 (j)