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Karnataka High Court judgments, 1986

464 judgments · page 24 of 24

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High Courts02 Jan 1986Dismissed

Hegde and Golay Limited and Another Vs Collector of Central Excise and Customs

Karnataka High Court · (1986) 7 ECC 140 : (1986) 25 ELT 47

Central Excise Rules, 1944 — Rule 8 (1)Customs Tariff Act, 1975 — Section 25, 3, 3 (1)
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High Courts01 Jan 1986Allowed

Punnaswamy C. Goudar Vs Belgaum City Municipal Corporation

Karnataka High Court · (1986) ILR (Kar) 3372

Karnataka Municipal Corporations Act, 1976 — Section 355, 357, 358, 359
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High Courts01 Jan 1986

Shafeeque Ahmed Vs State and Another

Karnataka High Court · (1986) 01 KAR CK 0021

Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 302, 307, 309
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High Courts01 Jan 1986Dismissed

Karnataka Urban Housing Co-operative Society Ltd. Vs Karnataka Urban Housing Co-operative Society Ltd.

Karnataka High Court · (1986) ILR (Kar) 2862

Karnataka Co-operative Societies Act, 1959 — Section 70, 70 A
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