High Courts05 Nov 1986
Managing Director, Karnataka Power Corporation Ltd. Vs Geetha
Karnataka High Court · (1987) ILR (Kar) 142
Constitution of India, 1950 — Article 141Motor Vehicles Act, 1939 — Section 110 A, 110 AA, 110 CC
COURT ARCHIVE
Karnataka High Court judgments, 1986
464 judgments · page 3 of 24
High Courts04 Nov 1986Dismissed
Mahadev Vs State of Karnataka
Karnataka High Court · (1987) ILR (Kar) 139
Karnataka Land Reforms Rules, 1974 — Rule 40
High Courts31 Oct 1986
Rahimulla Ajimulla Buddu Vs Sri Vishnu Vaman Kamath and Another
Karnataka High Court · (1986) 2 KarLJ 457
Karnataka Land Reforms Act, 1961 — Section 113(3)
High Courts29 Oct 1986Allowed
Govindareddy Vs Narasimha Reddy
Karnataka High Court · (1987) ILR (Kar) 128
Limitation Act, 1963 — Section 58, 68
High Courts29 Oct 1986
Shivalingappa Parappa Shivalli Vs K.V. Joshi
Karnataka High Court · (1986) 2 KarLJ 455
Karnataka Land Reforms Act, 1961 — Section 108
High Courts28 Oct 1986
B. Basavaraju Vs University of Mysore
Karnataka High Court · (1987) ILR (Kar) 817
High Courts28 Oct 1986Allowed
K.T. Sreenivasa Vs State of Karnataka
Karnataka High Court · (1987) ILR (Kar) 811 : (1987) 1 KarLJ 195
High Courts27 Oct 1986
Siddegowda Vs Siddegowda and Others
Karnataka High Court · (1987) 1 KarLJ 62
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1
High Courts24 Oct 1986
K.M. Jose and Others Vs D. Anantha Bhat
Karnataka High Court · AIR 1987 Kar 173 : (1986) ILR (Kar) 4031
Contract Act, 1872 — Section 23Karnataka Land Reforms Act, 1961 — Section 79 A (1)
High Courts24 Oct 1986Dismissed
P. Seetharam Bhatt Vs Deputy Commissioner
Karnataka High Court · (1987) ILR (Kar) 870 : (1987) 1 KarLJ 241
High Courts24 Oct 1986Allowed
Hanumantha Neelakanta Patil Vs Director of Public Instructions
Karnataka High Court · (1986) ILR (Kar) 3933
Constitution of India, 1950 — Article 14, 226
High Courts23 Oct 1986Dismissed
Yajaman Mothi Ajjappa Vs Changalappa
Karnataka High Court · (1986) ILR (Kar) 4137
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts23 Oct 1986Dismissed
Dr. R. Rajashekar Vs S. Narayan
Karnataka High Court · (1987) ILR (Kar) 757
High Courts22 Oct 1986Allowed
R. Lakshmikantan Vs Commissioner for Public Instruction
Karnataka High Court · (1987) ILR (Kar) 882
High Courts21 Oct 1986
Habeeb Khandasari Industries Vs Karnataka Appellate Tribunal and Another
Karnataka High Court · (1987) 1 KarLJ 57
Karnataka Land Revenue Act, 1964 — Section 95(5)
High Courts21 Oct 1986
Francis M.V. Vs V. Lingamma and Another
Karnataka High Court · (1987) 1 KarLJ 94
Limitation Act, 1963 — Article 65
High Courts21 Oct 1986
Chikkalingaiah Vs Annaiah and Another
Karnataka High Court · (1987) 1 KarLJ 159
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A
High Courts17 Oct 1986
Life Insurance Corporation of India Vs Devendrappa Bujjappa Kadabi and others
Karnataka High Court · (1990) 69 CompCas 404
Companies Act, 1913 — Section 54, 54 AContract Act, 1872 — Section 23, 24
High Courts17 Oct 1986
T.B. Mody and Others Vs Ghanshyam J. Sanghrajka and Others
Karnataka High Court · AIR 1987 Kar 268 : (1987) 1 KarLJ 96
High Courts17 Oct 1986
Life Insurance Corporation of India Vs Devendrappa Bujjappa Kadabi and Others
Karnataka High Court · AIR 1987 Kar 129 : (1986) ILR (Kar) 3759
Companies Act, 1956 — Section 54, 54 AContract Act, 1872 — Section 23, 24