High Courts16 Nov 1979
M.M. Mathew and etc. Vs Prafulchand Amritlal
Karnataka High Court · AIR 1980 Kar 57 : (1980) 1 KarLJ 234
Karnataka Rent Control Act, 1961 — Section 2, 21Representation of the Peoples Act, 1951 — Section 98
COURT ARCHIVE
Karnataka High Court judgments, 1979
300 judgments · page 2 of 15
High Courts15 Nov 1979
Th1mmappa B.V. Vs State of Karnataka and Another
Karnataka High Court · (1980) 1 KarLJ 398
Karnataka Service Examinations Act, 1976 — Section 4(B)
High Courts14 Nov 1979
B.V.S. Rao Vs Commissioner of Income Tax, Karnataka-II and Another
Karnataka High Court · (1981) 127 ITR 130
Income Tax Act, 1961 — Section 10 (10A), 143 (1) (a)
High Courts14 Nov 1979
Srinivasa Damodar Vs Selection Committee for Admission to Govt. Medical Colleges and Others
Karnataka High Court · (1980) 1 KarLJ 309
Karnataka Medical Colleges (Selection for Admission) Rules, 1979 — Rule 12
High Courts13 Nov 1979
Radhakrishna Vs Commissioner of Wealth Tax, Karnataka-II and Another
Karnataka High Court · (1980) 121 ITR 722
Income Tax Act, 1961 — Section 273 AWealth Tax Act, 1957 — Section 18 (1) (a), 18 (2A)
High Courts13 Nov 1979
C.P. Ohrie Vs Accountant-General and Others
Karnataka High Court · (1981) 127 ITR 122
Civil Procedure Code, 1908 (CPC) — Section 37, 37 A, 49 (5)Income Tax Act, 1961 — Section 10 (10A)
High Courts12 Nov 1979
Kulkarni, N.D. and Another Vs State of Karnataka and Another
Karnataka High Court · (1980) 1 KarLJ 159
Karnataka Recruitment At Gazetted Probationers Rules, 1966 — Rule 9
High Courts09 Nov 1979
Narasimha Prabhu and Another Vs State of Karnataka and Others
Karnataka High Court · (1980) 1 KarLJ 154
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts08 Nov 1979
India Sugars and Refineries Ltd., Hospet Vs Union of India and Others
Karnataka High Court · (1983) 12 ELT 209
Central Excise Rules, 1944 — Rule 10, 8 (1)
High Courts08 Nov 1979
Srinivasa Vakil and Others Vs State of Karnataka and Others
Karnataka High Court · AIR 1980 Kar 44 : (1980) ILR (Kar) 638
Constitution of India, 1950 — Article 14, 19 (1) (f)Karnataka Rent Control Act, 1961 — Section 21 A, 21 A (1) (b), 21 A (1) (c)
High Courts07 Nov 1979
H.M. Jaffar Vs Assistant Controller of Estate Duty
Karnataka High Court · (1980) 124 ITR 443
Estate Duty Act, 1953 — Section 61, 70, 70 (1), 70 (2)Income Tax Act, 1922 — Section 46 (5A)
High Courts07 Nov 1979
S.N. Santhalingam Vs Income Tax Officer, Central Circle-II, Bangalore and Another
Karnataka High Court · (1980) 15 CTR 1 : (1980) 121 ITR 868
Income Tax Act, 1961 — Section 156, 222
High Courts06 Nov 1979
Ramanujan P. Vs Selection Committee for Admission to Govt. Aided Eng. Colleges and Others
Karnataka High Court · (1980) 1 KarLJ 151
Karnataka Engineering Colleges and Technological Institutes (Selection of Candidates for Admission) Rules, 1979 — Rule 3(E)
High Courts06 Nov 1979
Siddappa Yellappa Kundargi Vs The Election Officer and Another
Karnataka High Court · AIR 1980 Kar 104 : (1980) ILR (Kar) 14 : (1979) 2 KarLJ 61
Constitution of India, 1950 — Article 226, 226 (3)Mysore Village Panchayats and Local Boards Act, 1959 — Section 13
High Courts05 Nov 1979
V. Krishna Rao Vs Sub-divisional Mag. Mysore and Others
Karnataka High Court · (1980) 2 KarLJ 71
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Karnataka Debt Relief Act, 1976 — Section 4(F)
High Courts05 Nov 1979
Viruparshappa Vs Divisional Commissioner Belgaum and Others
Karnataka High Court · (1980) 1 KarLJ 174
Karnataka Municipalities (Appeal and Revision) Rules, 1967 — Rule 3Karnataka Municipalities Act, 1964 — Section 322(1)
High Courts02 Nov 1979
Kempaiah and Another Vs State of Karnataka and Another
Karnataka High Court · (1980) 1 KarLJ 362
Land Acquisition Act, 1894 — Section 4(1)
High Courts02 Nov 1979
R. Saraswathi and Others Vs Shakthi Beneficial Corporation and Others
Karnataka High Court · (1980) 50 CompCas 562
Companies Act, 1956 — Section 439 (1) (b), 582, 583 (1), 583 (2)
High Courts31 Oct 1979
B. Anjanappa Vs Commissioner of Wealth Tax and Another
Karnataka High Court · (1980) 15 CTR 5
Wealth Tax Act, 1957 — Section 18 (1) (a), 18 (2A)