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Karnataka High Court judgments, 1977

177 judgments · page 9 of 9

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High Courts08 Feb 1977

Pundalik Rao D.R. Vs Asst Commr and Lao, Shimoga

Karnataka High Court · (1977) 2 KarLJ 500

Land Acquisition Act, 1894 — Section 18(3)(B)
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High Courts07 Feb 1977

Cement Marketing Co. of India Ltd. Vs Commissioner of Commercial Taxes

Karnataka High Court · (1977) 6 CTR 194 : (1977) ILR (Kar) 822 : (1977) 40 STC 161

Cement Control Order, 1961 — Section 6 (2) (a)
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High Courts07 Feb 1977

Cement Marketing Co. of India Ltd. Vs Commissioner of Commercial Taxes, Karnataka

Karnataka High Court · (1977) 2 KarLJ 83

Cement Control Order, 1961 — Section 16, 4, 6 (2) (a)
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High Courts03 Feb 1977

Veerappa Shivappa Horadi Vs Krishna Triyambak Deshpande

Karnataka High Court · (1977) CriLJ 1367

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Penal Code, 1860 (IPC) — Section 193, 196, 200
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High Courts03 Feb 1977

Syed Rasool and Others Vs Mohammad Moulana

Karnataka High Court · AIR 1977 Kar 173 : (1977) ILR (Kar) 416 : (1977) 1 KarLJ 181

Evidence Act, 1872 — Section 92
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High Courts02 Feb 1977

CHAIRMAN, KURIGALA SANGOPANEYA MATTU UNNEYA UDYOGIKA SAHAKARI SANGHA Vs STATE OF KARNATAKA.

Karnataka High Court · (1977) 6 CTR 65(1)

Karnataka Sales Tax Act, 1957 — Section 21, 21 (2), 22 A, 23Karnataka Sales Tax Rules, 1957 — Rule 38
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High Courts02 Feb 1977

The Chairman, Kurigala Sangopaneya Mattu Unneya Udyogika Sahakari Sangha Vs The State of Karnataka

Karnataka High Court · (1977) 6 CTR 65 : (1977) 1 KarLJ 137 : (1977) 39 STC 299

Karnataka Sales Tax Act, 1957 — Section 21, 21 (2), 22 A, 23
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High Courts02 Feb 1977

S. Dasappa and Company Vs The Commercial Tax Officer, Mysore Circle, Mysore

Karnataka High Court · (1977) 40 STC 320

Criminal Procedure Code, 1973 (CrPC) — Section 421Karnataka Sales Tax Act, 1957 — Section 12, 12 B, 13 (4)
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High Courts02 Feb 1977

Mohamad Khan Haneef Khan Vs Mehrunnisa and Another

Karnataka High Court · (1977) CriLJ 923

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
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High Courts02 Feb 1977

Chairman, Kurigala Sangopaneya Mattu Unneya Udyogika Sahakari Sangha Vs State of Karnataka

Karnataka High Court · (1977) 6 CTR 65 : (1977) 1 KarLJ 137 : (1977) 39 STC 299

Karnataka Sales Tax Act, 1957 — Section 21, 21 (2), 22 A, 23Karnataka Sales Tax Rules, 1957 — Rule 38
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High Courts01 Feb 1977

Gooty Thotappa and Others Vs Gooty Gurusiddappa and Another

Karnataka High Court · AIR 1977 Kar 175 : (1977) ILR (Kar) 330 : (1977) 1 KarLJ 231

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High Courts31 Jan 1977

T.P. Thomas Vs Union of India and Others

Karnataka High Court · (1977) ILR (Kar) 1114 : (1977) 1 KarLJ 325 : (1978) 1 LLJ 191

Constitution of India, 1950 — Article 226, 309
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High Courts28 Jan 1977

Ramappa Bhimappa Kulgod and Others Vs The Union of India and Others

Karnataka High Court · AIR 1977 Kar 100 : (1977) ILR (Kar) 485 : (1977) 1 KarLJ 187

Cotton Textiles (Control) Order, 1948 — Section 20, 20 (2)Essential Commodities Act, 1955 — Section 3, 5
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High Courts27 Jan 1977

The State of Karnataka and Others Vs M.G. Chowde Gowda and Others

Karnataka High Court · AIR 1977 Kar 96 : (1977) ILR (Kar) 629 : (1977) 1 KarLJ 183

Constitution of India, 1950 — Article 226Karnataka Land Revenue Act, 1964 — Section 54Karnataka Land Revenue Rules, 1966 — Rule 43E, 43L
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High Courts25 Jan 1977

Mahalingappa Shivalingappa Meti Vs Sanganabasappa Sangappa Paraddi and Another

Karnataka High Court · (1978) CriLJ 111

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145, 295, 296
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High Courts20 Jan 1977

Indian Bank, No. 17 North Beach Road, Madras Vs L. Ramaswamy and Others

Karnataka High Court · AIR 1977 Kar 107 : (1977) ILR (Kar) 407 : (1977) 1 KarLJ 115

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 20 (c)
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High Courts06 Jan 1977

Controller of Estate Duty, Mysore Vs T.M. Nanaiah

Karnataka High Court · (1977) 108 ITR 888 : (1977) 1 KarLJ 132

Estate Duty Act, 1953 — Section 2 (15), 27, 9
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