COURT ARCHIVE

Karnataka High Court judgments, 1977

177 judgments · page 8 of 9

High Courts25 Feb 1977

H. Ganesh Kamath and Others Vs The State of Karnataka and Others

Karnataka High Court · AIR 1977 Kar 165 : (1977) 1 KarLJ 277

Constitution of India, 1950 — Article 131A, 228AKarnataka Motor Vehicles Rules, 1963 — Rule 5 (2), 5 (3)Motor Vehicles Act, 1939 — Section 7 (4), 7 (6), 7 (7), 7 (8)

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High Courts24 Feb 1977

United Breweries Ltd. Vs Addl. Commissioner of Income Tax, Mysore and Another

Karnataka High Court · (1978) 115 ITR 120 : (1977) 2 KarLJ 86

Companies (Profits) Surtax Act, 1964 — Section 18Income Tax Act, 1961 — Section 256 (1)Super Profits Tax Act, 1963 — Section 19

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High Courts22 Feb 1977Allowed

Hire Masudi Inam (Jamia Masjid), Shiraguppa Vs The Land Tribunal, Shiraguppa and others

Karnataka High Court · AIR 1977 Kar 209

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High Courts22 Feb 1977

Hukamichand Devkisen Sarda and Others Vs Ratanlal Rupchand Heda and Others

Karnataka High Court · (1977) CriLJ 1370

Criminal Procedure Code, 1973 (CrPC) — Section 244, 397, 398Penal Code, 1860 (IPC) — Section 420

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High Courts22 Feb 1977

The State of Karnataka Vs The Indian Union Owning South Central Railway and Others

Karnataka High Court · AIR 1977 Kar 168 : (1977) ILR (Kar) 360 : (1977) 2 KarLJ 505

Constitution of India, 1950 — Article 13, 131 (a), 141Government of India Act, 1919 — Section 204

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High Courts21 Feb 1977

Chandra Bai Vs Tukaram

Karnataka High Court · AIR 1977 Kar 170 : (1977) ILR (Kar) 556 : (1977) 1 KarLJ 270

Karnataka Rent Control Act, 1961 — Section 21 (1) (a), 21 (1) (f)Transfer of Property Act, 1882 — Section 108

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High Courts21 Feb 1977

Shivaputrappa Gurshantappa Angadi and Others Vs State of Karnataka and Another

Karnataka High Court · (1977) CriLJ 1369

Criminal Procedure Code, 1973 (CrPC) — Section 107, 107 (1), 482

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High Courts21 Feb 1977

B.G. Thimmappaiah and Others Vs Gurusiddappa and Others

Karnataka High Court · (1977) CriLJ 1544

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145 (1), 482

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High Courts18 Feb 1977

P.M. Raju Vs State of Karnataka

Karnataka High Court · (1977) ACJ 336 : (1977) CriLJ 1545

Penal Code, 1860 (IPC) — Section 279, 338

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High Courts18 Feb 1977

The Secretary to the Council of the Chartered Accountants of India Vs B. Shantaram Rao, and Others

Karnataka High Court · AIR 1977 Kar 124 : (1977) 1 KarLJ 255

Chartered Accountants Act, 1949 — Section 21, 22 (6), 22 (7)

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High Courts18 Feb 1977

Beerapa Lakkappa Devakatti Vs The Land Tribunal and Others

Karnataka High Court · AIR 1977 Kar 128 : (1977) 1 KarLJ 252

Constitution of India, 1950 — Article 226Karnataka Land Reforms Act, 1961 — Section 133, 44, 45

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High Courts17 Feb 1977

Vazayil Mohammed Vs Sridhar Puranika

Karnataka High Court · AIR 1977 Kar 129 : (1977) ILR (Kar) 551 : (1977) 1 KarLJ 203

Karnataka Rent Control Act, 1961 — Section 21 (1) (a), 21 (1) (f), 6

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High Courts14 Feb 1977

Vasundara Traders Vs State of Karnataka

Karnataka High Court · (1977) CriLJ 1539

Criminal Procedure Code, 1973 (CrPC) — Section 401Essential Commodities Act, 1955 — Section 6 B, 6 C

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High Courts14 Feb 1977

The Union of India Vs C.R. Prabhanna and Sons

Karnataka High Court · AIR 1977 Kar 132 : (1977) ILR (Kar) 545 : (1977) 1 KarLJ 247

Civil Procedure Code, 1908 (CPC) — Section 20, 20 (c)Railways Act, 1890 — Section 80

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High Courts10 Feb 1977

Ganesha Narayana Hegde Doddamane Vs Commercial Tax Officer and Another

Karnataka High Court · (1978) 7 CTR 79 : (1976) 1 KarLJ 233 : (1977) 40 STC 400

Karnataka Sales Tax Act, 1957 — Section 13 (3) (b), 13 (4), 15 (2)Partnership Act, 1932 — Section 25

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High Courts10 Feb 1977

Bank of Baroda and Another Vs Official Receiver, Sk. and Others

Karnataka High Court · (1978) 1 KarLJ 171

Contract Act, 1872 — Section 172Sales of Goods Act, 1930 — Section 2(4)

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High Courts10 Feb 1977

Ganesha Narayana Hegde Vs The Commercial Tax Officer and Another

Karnataka High Court · (1977) CriLJ 1854

Criminal Procedure Code, 1973 (CrPC) — Section 421Karnataka Sales Tax Act, 1957 — Section 13 (3) (b), 13 (4)

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High Courts10 Feb 1977

Ganesha Narayana Hegde and Others Vs Commercial Tax Officer

Karnataka High Court · (1978) 7 CTR 79 : (1976) 1 KarLJ 233 : (1977) 40 STC 400

Criminal Procedure Code, 1973 (CrPC) — Section 421Karnataka Sales Tax Act, 1957 — Section 13 (3) (b), 13 (4)

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High Courts08 Feb 1977

Harijana Subbaiah Vs State of Karnataka

Karnataka High Court · (1977) CriLJ 1364

Penal Code, 1860 (IPC) — Section 392, 397

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High Courts08 Feb 1977

Minin Kamel Alfanso and Others Vs Ramakant Vinayak Gaonkar and Others

Karnataka High Court · AIR 1977 Kar 135 : (1977) 1 KarLJ 196

Bombay Agricultural Debtors Relief Act, 1947 — Section 34Transfer of Property Act, 1882 — Section 82

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