High Courts01 Aug 1977

Nanjundaiah Vs Rangaiah

Karnataka High Court · (1977) 2 KarLJ 374

Criminal Procedure Code, 1973 (CrPC) — Section 203Karnataka Land Revenue Act, 1964 — Section 196
High Courts21 Jul 1977

Madhav Rao Vs Mohd. Abdul Mateen

Karnataka High Court · (1978) CriLJ 295

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 323, 326, 448
High Courts14 Jul 1977

Saraswatibai Vs Malati

Karnataka High Court · AIR 1978 Kar 8 : (1977) ILR (Kar) 1267 : (1977) 2 KarLJ 219

Insurance Act, 1938 — Section 39, 39 (1), 39 (6)
High Courts29 Jun 1977

Ghouse Saheb Vs Sharifa Bi and Others

Karnataka High Court · AIR 1977 Kar 181 : (1977) ILR (Kar) 1178 : (1977) 2 KarLJ 467

Civil Procedure Code, 1908 (CPC) — Section 144, 47Land Acquisition Act, 1894 — Section 31 (2)Mysore Court-fees and Suits Valuation Act, 1958 — Section 48, 49
High Courts24 Jun 1977

G.S. Gupta Vs Basheer Ahamed and Others

Karnataka High Court · AIR 1977 Kar 193 : (1977) ILR (Kar) 1359 : (1977) 2 KarLJ 258

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Karnataka House Rent and Accommodation Control Act, 1961 — Section 21 (1) (h)