Tribunals and Commissions02 Sept 2019Allowed
Jai Prakash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0023
Income Tax Act, 1961 — Section 40(A)(3), 271, 271(1)(c), 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,431 judgments · page 545 of 572
Tribunals and Commissions02 Sept 2019Dismissed
Ravinder Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0022
Income Tax Act, 1961 — Section 44AD, 68, 147, 148
Tribunals and Commissions02 Sept 2019Dismissed
Paramjit Singh Soni Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0021
Income Tax Act, 1961 — Section 194A
Tribunals and Commissions02 Sept 2019Allowed
Amanpreet Kaur And Others Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0020
Income Tax Act, 1961 — Section 271, 271(1)(c)
Tribunals and Commissions02 Sept 2019Dismissed
Rajendra Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0019
Income Tax Act, 1961 — Section 133A
Tribunals and Commissions02 Sept 2019Allowed
Amit Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0018
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions02 Sept 2019Dismissed
Parvinder Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0011
Income Tax Act, 1961 — Section 143(1)
Tribunals and Commissions02 Sept 2019Allowed
Shivani Agarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0010
Income Tax Act, 1961 — Section 68, 148
Tribunals and Commissions02 Sept 2019Allowed
Nishi Kapoor Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0009
Income Tax Act, 1961 — Section 129, 142(1), 143(3), 147, 148
Tribunals and Commissions02 Sept 2019Dismissed
Income Tax Officer Vs M/s. National High Power Test Laboratory Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0008
Income Tax Act, 1961 — Section 56
Tribunals and Commissions02 Sept 2019Dismissed
Jasneet Kaur Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0007
Income Tax Act, 1961 — Section 143(3), 147, 148
Tribunals and Commissions02 Sept 2019Allowed
Muzzaffarnagar Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0006
Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 12AA(3), 40(a)(ia)
Tribunals and Commissions02 Sept 2019Partly Allowed
Pal Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0005
Income Tax Act, 1961 — Section 44AB
Tribunals and Commissions02 Sept 2019Allowed
Hemlata Gautam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0004
Income Tax Act, 1961 — Section 69C
Tribunals and Commissions02 Sept 2019Allowed
Alok Bhatnagar Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0003
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions02 Sept 2019Allowed
Gayatri Rishi Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0002
Tribunals and Commissions02 Sept 2019Allowed
M/s. Awana Tour & Travels Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0001
Tribunals and Commissions30 Aug 2019Dismissed
ITO Vs Bimal Overseas Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0218
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Aug 2019Dismissed
ACIT And Others Vs Witness Builders Pvt.ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0217
Income Tax Act, 1961 — Section 144, 153A
Tribunals and Commissions30 Aug 2019Partly Allowed
ACIT Vs Fortis Hospitals Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0214
Income Tax Act, 1961 — Section 14A, 32(1)(ii), 40(a)(ia), 143(2), 194LIndian Contract Act, 1872 — Section 27Income Tax Rules, 1962 — Rule 8D