Tribunals and Commissions28 Jun 2019Allowed
SGDC India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0096
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 147(b), 148, 148(2), 151Evidence Act, 1872 — Section 114(e)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
10,999 judgments · page 544 of 550
Tribunals and Commissions28 Jun 2019Allowed
Shivsagar Builders P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0095
Income Tax Act, 1961 — Section 5, 5(1), 10(2)(iii), 23, 23(1), 23(2), 28, 36(1)(iii), 48, 70, 133(6), 142(1), 142(2), 143(2), 143(3), 156, 234A, 234B, 234C, 271CIncome-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions26 Jun 2019Dismissed
DCIT Vs Florentine Estate Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0094
Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ia), 53, 131, 132, 132(4), 133A, 133(6), 139(1), 142(1), 143(2), 143(3), 153A, 153C, 163(3), 194C
Tribunals and Commissions26 Jun 2019Dismissed
M/s. Satyashiv Shares & Securities Pvt. Ltd Vs Pr. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0093
Income Tax Act, 1961 — Section 33B, 56(2)(viib), 68, 92A, 92BA, 131, 133(6), 139, 142(1), 143(1), 143(2), 143(3), 147, 148, 263
Tribunals and Commissions25 Jun 2019Allowed
Shyam Kaur (Individual) Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0092
Income Tax Act, 1961 — Section 271, 271(1)(c), 274
Tribunals and Commissions24 Jun 2019Dismissed
M/s. Mannat Motors (India), 22, Dudial Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0091
Income Tax Act, 1961 — Section 68, 69A, 133(6)Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions24 Jun 2019Allowed
Ashok Kumar Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0090
Income Tax Act, 1961 — Section 154, 200A, 200A(i), 200A(1)(c), 200A(1)(d), 200A(1)(e), 200A(1)(f), 234E
Tribunals and Commissions24 Jun 2019 Allowed
Ranji Dhawan Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0089
Tribunals and Commissions24 Jun 2019 Allowed
Malik Enterprises Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0088
Tribunals and Commissions18 Jun 2019
Addl. CIT, Special Vs Prayag Polytech Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 127(1), 131, 133(6), 142(1), 143(2)Reserve Bank Of India Act, 1934 — Section 45(1)(c)
Tribunals and Commissions18 Jun 2019Dismissed
DCIT, Rohtak Circle, Rohtak Vs Sunil Ahuja
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0004
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions18 Jun 2019Dismissed
DDIT International Taxation Dehradun Vs Rolv Berg Drive
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0003
Income Tax Act, 1961 — Section 44BB, 44BB(1), 44BB(2), 190, 191, 192, 201(1A), 208, 234B
Tribunals and Commissions18 Jun 2019Partly Allowed
Regal Buildtech P. Ltd Vs Acit
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0002
Income Tax Act, 1961 — Section 292B, 56(2)(vii), 56(2)(viib)Income Tax Rules, 1962 — Rule 11UA(2), 11UA(2)(b)
Tribunals and Commissions17 Jun 2019Allowed
Shadab Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0001
Income Tax Act, 1961 — Section 133, 133(6), 234A, 234B, 234C
Tribunals and Commissions14 Jun 2019 Allowed
Tata Power Delhi Distribution Ltd And Others Vs Addl. C.I.T And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0018
Income Tax Act, 1961 — Section 2(c), 2(17), 12, 28, 32, 40A(3), 40(a)(ia), 43B, 80IA(4)(iv)(c), 80IB, 1151, 1153A, 1153B, 115JBElectricity (Supply) Act, 1948 — Section 5, 57, 57A69
Tribunals and Commissions14 Jun 2019Partly Allowed
Ericsson India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0017
Income Tax Act, 1961 — Section 92C(3), 92CA(1), 92D, 92F, 143(3), 144C, 271(1)(c)Income Tax Rules, 1962 — Rule 10B, 10B(1)(a), 10D
Tribunals and Commissions14 Jun 2019Dismissed
ACIT Vs M/s. Kirby Building Systems India (Uttaranchal) Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0016
Income Tax Act, 1961 — Section 37(1), 80IC, 800IC
Tribunals and Commissions14 Jun 2019Allowed
Shanti Devi And Others Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0015
Income Tax Act, 1961 — Section 142(1), 147, 148Information Technology Act, 2000 — Section 54F
Tribunals and Commissions14 Jun 2019Allowed
M/s. Naresh Agarwal Constructions Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0014
Income Tax Act, 1961 — Section 145(3), 234B, 234C
Tribunals and Commissions14 Jun 2019Dismissed
ACIT (International Taxation) Vs National Petroleum Construction Company
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0013
Income Tax Act, 1961 — Section 143(2), 143(3) , 144C(1), 144C(3)Income Tax Rules, 1962 — Rule 10