CourtKutchehry.com

COURT ARCHIVE

Income Tax Appellate Tribunal judgments

10,999 judgments · page 542 of 550

Tribunals and Commissions04 Jul 2019 Allowed

M/s Metenere Ltd Vs A.C.I.T

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0108

Income Tax Act, 1961 — Section 2yi(i)(c), 2(24)(x), 14A, 80IB, 115JB, 115JC, 143(3), 234A, 234B, 234C, 234D, 271, 271(1), 271(i)(c), 271(1)(iii)
Read judgment
Tribunals and Commissions03 Jul 2019 Allowed

Amit Gupta Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0192

Income Tax Act, 1961 — Section 250(6)
Read judgment
Tribunals and Commissions03 Jul 2019 Allowed

Nanak Chand Bansal Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0124

Income Tax Act, 1961 — Section 132, 140, 142(1), 143(2), 153A(1)(a)
Read judgment
Tribunals and Commissions03 Jul 2019Dismissed

ACIT Vs Parag Dalmia

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0120

Income Tax Act, 1961 — Section 69, 143(3), 153A, 271(1)(c)
Read judgment
Tribunals and Commissions03 Jul 2019 Allowed

Rishabh Buildwell P. Ltd And Others Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0119

Income Tax Act, 1961 — Section 132, 132(1), 132(4), 132A, 139, 139(1), 143(3), 147, 148, 149, 151, 153, 153A, 153A(1)(a), 271(1)(c), 271AAB, 271(1B)
Read judgment