COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,754 judgments · page 326 of 338

Tribunals and Commissions15 Jul 2019 Allowed

Income Tax Officer Vs AASl (India) Properties In Infrastructure Private Limited

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0009

Income Tax Act, 1961 — Section 68, 131, 132, 133A, 133(6), 142(1), 143(2), 143(3), 147, 148

Tribunals and Commissions15 Jul 2019Allowed

M/s Rita Plastics Pvt. Ltd Vs Income Tax Officer, Ward

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0008

Income Tax Act, 1961 — Section 41(1), 143(3)

Tribunals and Commissions12 Jul 2019 Allowed

Alfa Bhoj Limited Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0035

Income Tax Act, 1961 — Section 37, 40A(3), 69, 143(3), 153A, 271(1)(c), 274

Tribunals and Commissions12 Jul 2019Partly Allowed

Asstt. Commissioner Of Income Tax Vs M/S Triveni Motors

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0034

Income Tax Act, 1961 — Section 43BIncome-Tax Rules, 1962 — Rule 46A, 46A(3)

Tribunals and Commissions12 Jul 2019Allowed

Ganesh Arora Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0033

Income Tax Act, 1961 — Section 69, 127(2), 132, 142(1), 143(2), 143(3)

Tribunals and Commissions12 Jul 2019Dismissed

Gaurav Garg Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0032

Income Tax Act, 1961 — Section 68, 69, 69A, 131, 132A, 142(1), 143(3), 153A, 271, 271(1), 271(1)(c), 276C

Tribunals and Commissions12 Jul 2019Dismissed

DCIT Vs M/S. Metlife Global Operations Support Centre Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0031

Tribunals and Commissions12 Jul 2019Dismissed

Krishan Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0030

Income Tax Act, 1961 — Section 69, 148

Tribunals and Commissions12 Jul 2019Dismissed

Income Tax Officer Vs M/S Society For Participatory Research In Asia

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0029

Income Tax Act, 1961 — Section 2(15), 11, 12, 143(3), 271(1)(c)

Tribunals and Commissions12 Jul 2019Dismissed/Allowed

Vijay Sachdev Vs Joint Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0028

Income Tax Act, 1961 — Section 14A, 143(2), 143(3), 154Income-Tax Rules, 1962 — Rule 8D, 8D(2)(iii)

Tribunals and Commissions12 Jul 2019Dismissed

M/S Rural Communication AND Marketing Pvt.Ltd Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0027

Income Tax Act, 1961 — Section 32, 143(3), 271(1)(c)Income-Tax Rules, 1962 — Rule 5

Tribunals and Commissions12 Jul 2019Allowed

M/S Tara Mercantile Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0026

Income Tax Act, 1961 — Section 56(2)(viia), 56(2)(viib), 68, 142(1), 143(2), 143(3)Income-Tax Rules, 1962 — Rule 46A

Tribunals and Commissions12 Jul 2019Dismissed

Addl. CIT And Others Vs M/s Oriflame India Pvt. Ltd. (in respect Of erstwhile Silver Oak Labotaries Pvt. Ltd And Others

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0025

Tribunals and Commissions12 Jul 2019Dismissed

ACIT Vs M/s. Minda Corporation Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0024

Income Tax Act, 1961 — Section 14A, 132(1), 143(1), 143(3), 153A

Tribunals and Commissions12 Jul 2019Partly Allowed

Pawan Kumar Singhal Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0023

Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 143(3), 146, 201(2), 234A, 234B, 234C, 245HA, 246, 246A, 246A(1), 248, 249, 249(1)(a), 250, 250(4), 250(5), 250(6), 251, 251(1)(a), 251(1)(b), 251(2), 270AA(1)

Tribunals and Commissions12 Jul 2019Dismissed

M/s SMG Estates (P) Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0022

Income Tax Act, 1961 — Section 68, 131, 115BBE, 115BBL, 133(6)

Tribunals and Commissions12 Jul 2019Allowed

Manita, 830, South Civil Lines Vs Pr. CIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0021

Income Tax Act, 1961 — Section 10(38), 143(3), 263, 263(1)

Tribunals and Commissions11 Jul 2019Partly Allowed

Income Tax Officer And Others Vs M/s P. L. & Sons Infrastructure Pvt And Others

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0047

Income Tax Act, 1961 — Section 36(1)(iii), 40A(2)(b), 44AB, 69C, 80G, 143(3)

Tribunals and Commissions11 Jul 2019Dismissed

DCIT Vs Care India Solutions For Sustainable Development

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0046

Income Tax Act, 1961 — Section 2(15), 11, 12A, 12AA, 80G(5)(vi)

Tribunals and Commissions11 Jul 2019 Allowed

M/s. Creative Infrapower Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0045

Income Tax Act, 1961 — Section 68Income-Tax Rules, 1962 — Rule 46A