COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,754 judgments · page 324 of 338

Tribunals and Commissions23 Jul 2019 Allowed

Ganpati Educational Society Vs JCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0062

Income Tax Act, 1961 — Section 2(15), 10, 11, 11(1)(a), 11(4A), 11(6), 12, 12A, 12AA, 28, 29, 30, 32, 32(1), 34, 43C, 80G, 143(2), 143(3)
Tribunals and Commissions23 Jul 2019 Allowed

Summit India Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0061

Income Tax Act, 1961 — Section 133A