Tribunals and Commissions02 Feb 2026Partly Allowed
Income Tax Officer, Ward-20(1), New Delhi Vs M/s. Precision Agencies Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4052
Income Tax Act, 1961-Section 68, 143(3), 147 to 151, 254
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
5,766 judgments · page 280 of 289
Tribunals and Commissions02 Feb 2026Allowed
Sh. Ashok Sethi Vs ACIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4047
Income-tax Act, 1961-Section 154, 90 r.w.s. Section 90A, 139(1)I. Rules-Rule 128
Tribunals and Commissions02 Feb 2026
Navdeep Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4045
Income Tax Act, 1961-Section 250(6), 68, 234A, 234B, 234C, 143(3), 40(a)(i), 139(5)
Tribunals and Commissions02 Feb 2026Partly Allowed
Sh. Gopesh Mehta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4044
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions02 Feb 2026Partly Allowed
M/s. Airports Authority of India Vs DCIT, Circle-1(1), New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4043
Income-tax Act, 1961-Section 143(3)/254
Tribunals and Commissions02 Feb 2026Partly Allowed
Shagun Dhawan Vs Addl./JCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4042
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions02 Feb 2026Allowed
Sh. Devinder Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4041
Income-tax Act, 1961-Section 147, 144, 151
Tribunals and Commissions02 Feb 2026
Abhik Finance Pvt.Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4040
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions02 Feb 2026
Sh. Mukesh Khurana Vs. DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4039
Income-tax Act, 1961-Section 271(1)(c), 68, 153A
Tribunals and Commissions02 Feb 2026
Brahmaputra Infrastructure Limited Vs DCIT, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4038
Income Tax Act, 1961-Section 250(6), 68, 132(4), 143(3)/153(3)
Tribunals and Commissions02 Feb 2026Dismissed
Mr. Kamal Bazad, L/H of Late Sh. Jagbir Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3667
Income-tax Act, 1961-Section 143(3), 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions02 Feb 2026Dismissed
Guardian Portfolio Consultants Pvt. Ltd. Vs Income Tax Officer, Ward-10(4), New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3662
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions02 Feb 2026
Navdeep Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3489
Income Tax Act, 1961-Section 250(6), 68, 234A, 234B, 234C, 143(3), 40(a)(i), 139(5)
Tribunals and Commissions02 Feb 2026
Brahmaputra Infrastructure Limited Vs DCIT, New Delhi
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3488
Income Tax Act, 1961-Section 250(6), 68, 132(4), 143(3)/153(3)
Tribunals and Commissions30 Jan 2026Partly Allowed
ACIT Vs Deepa Talwar
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3268
Income-tax Act, 1961-Section 119, 132, 136, 142(2A), 143(3), 144A, 147, 148, 151, 151(1), 151(2), 153A, 153B, 153C, 153D, 255(4), 271(1)(c), 271(1)(c)(iii), 274(2)Finance Act, 2007Evidence Act-Section 114(e)
Tribunals and Commissions30 Jan 2026Allowed
Performance Specialty Products (India) Private Limited Vs Assessment Unit Of Income Tax Department
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3316
Income Tax Act, 1961-Section 144C, 144C(1), 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 92CAConstitution of India-Article 141
Tribunals and Commissions30 Jan 2026Partly Allowed
ACIT Vs. Deepa Talwar
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3315
Income-tax Act, 1961-Section 119, 132, 136, 142(2A), 143(3), 144A, 147, 148, 151, 151(1), 151(2), 153A, 153A(1)(a), 153A(1)(b), 153B(1)(b), 153C, 153D, 255(4), 271(1)(c), 271(1)(c)(iii), 274(2)Indian Penal Code, 1860-Section 193, 196, 228Code of Criminal Procedure, 1973-Section 195
Tribunals and Commissions30 Jan 2026
Giesecke & Devrient MS India P. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3308
Income Tax Act, 1961-Section 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 92CATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Constitution of India-Article 141
Tribunals and Commissions30 Jan 2026
Wolters Kluwer India P. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3307
Income Tax Act, 1961-Section 92CA, 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4)Constitution of India-Article 141
Tribunals and Commissions30 Jan 2026Allowed
Itron India Private Ltd. Vs ACIT, Circle-10(1)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3299
Income Tax Act, 1961-Section 11, 143, 143(1), 143(1)(A), 143(3), 144B, 144C(13)