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Income Tax Appellate Tribunal judgments, 2026

6,108 judgments · page 279 of 306

Tribunals and Commissions16 Feb 2026Allowed

Shri Mukul Rohatgi Vs Principal Commissioner Of Income Tax, Delhi-12

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4098

Income-tax Act, 1961-Section 263, 263(1), Explanation to Section 263, Explanation 2(a) to Section 263, Explanation 2(1) to Section 263, 143(3), 144B, 24(b), 14A, 112A, 23(1), 23(2), 23(2)(a), 23(4)(a), 271C, 194C, 142(1), 143(2)Income-tax Rules, 1962-Rule 8DFinance Act, 2025
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Tribunals and Commissions13 Feb 2026Dismissed

DCIT Vs Bhupinder Singh Bhalla

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4034

Income-Tax Act, 1961-Section 250, 143(3), 143(1), 143(2), 142(1), 54B, 54B(1), 54B(2), 142(3), 264, 55B, 45, 54EC, 47(viii), 54, 255(4)Delhi Land Revenue Act, 1954-Section 81Right to Information Act
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Tribunals and Commissions13 Feb 2026Dismissed

Park View Automotives P. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4032

Income Tax Act, 1961-Section 250, 143(3), 147, 143(1), 148, 143(2), 142(1), 133(6), 144, 271(1)(c)
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Tribunals and Commissions13 Feb 2026Allowed

Habicon Estate Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 4126

Income Tax Act, 1961-Section 68, 132, 132A, 142(1), 143(2), 144B, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1)(b), 151, 153A, 153C, 163, 250, 115BBEFinance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
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