Tribunals and Commissions20 May 2026
Suraj Kannaye Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3420
Income Tax Act, 1961-Section 250, 144, 69, 249(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 156 of 307
Tribunals and Commissions20 May 2026
Om Prakash Goshwami Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3419
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions20 May 2026
Shri Tariq Athar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3418
Income Tax Act, 1961-Section 250, 144
Tribunals and Commissions20 May 2026Allowed
Vidushi Tayal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3416
Income Tax Act, 1961-Section 250, 271(1)(c)
Tribunals and Commissions20 May 2026Allowed
Dinesh Kumar Jain Vs. DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3415
Income Tax Act, 1961-Section 143(3), 148B, 143(2)
Tribunals and Commissions20 May 2026Allowed
Varun Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3414
Income Tax Act, 1961-Section 69, 147, 148, 151A, 250, 250(2)(a), 144B(8), 115BBE
Tribunals and Commissions20 May 2026Allowed
Korfex Industries Private Limited Vs The DCIT, CC-1 New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3462
Income Tax Act, 1961-Section 143(3), 143(2), 142(1), 133A, 133(6), 131, 131(1A)
Tribunals and Commissions20 May 2026
M/s. Ultimate Flaxipack Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3461
Income Tax Act, 1961-Section 250, 143(3), 69C, 147, 148B, 69A, 132, 158BB, 133A, 115BBE
Tribunals and Commissions20 May 2026Allowed
Anuj Nagpal Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3459
Income Tax Act, 1961-Section 250, 143(3), 153A, 153D, 292BC
Tribunals and Commissions20 May 2026Allowed
Bishan Lal Gupta, HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3458
Income Tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(d), 149, 149(1)(b), 151, 250TOLA-Section 2, 3, 3(1)The Finance Act 2021
Tribunals and Commissions20 May 2026Allowed
Ramesh Zalpuri Vs DCIT/ACIT, Central Circle-II
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3457
Income Tax Act, 1961-Section 143(3), 69A, 147, 148, 148B, 143(2), 132, 132A, 133AFinance Act, 2021
Tribunals and Commissions20 May 2026Allowed
Rakesh Kumar Anand Vs ACIT, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3456
Income Tax Act, 1961-Section 250, 36, 143(2), 142(1), 250(5), 250(2)(a)Income Tax (Appellate Tribunal) Rule 1963-Rule 11
Tribunals and Commissions20 May 2026Allowed
M/S AKC Retailers Private Limited Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3455
Income Tax Act, 1961-Section 147, 143(1), 148, 143(3)
Tribunals and Commissions20 May 2026
M/s. Ultimate Flaxipack Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3454
Income Tax Act, 1961-Section 250, 143(3), 69C, 147, 148B, 69A, 132, 158BB, 133A, 115BBE
Tribunals and Commissions20 May 2026Dismissed
Income Tax Officer Vs Shri Vijay Kumar Thakral
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3453
Income-tax Act, 1961-Section 250, 147, 144B, 148A(b), 148, 142(1), 69, 144, 251(1)(a), 143(3), 143(2)Finance Act, 2024
Tribunals and Commissions20 May 2026
Shri Bijay Kumar Chandra Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3452
Income-tax Act, 1961-Section 250, 147, 144, 151, 148, 143(3)
Tribunals and Commissions20 May 2026Allowed
M/s. KDM Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3451
Income-tax Act, 1961-Section 12AB, 12A, 80G
Tribunals and Commissions20 May 2026Allowed
Shri Om Parkash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3450
Income-tax Act, 1961-Section 250, 147, 144, 139(1), 148, 142(1), 69
Tribunals and Commissions20 May 2026
International Management Technologies Pvt. Ltd. Vs ACIT, Circle 10(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3449
Income Tax Act, 1961-Section 250, 14A, 2(22)(e), 2(22)(e)(ii), 2(22), 246A, 2(6A)(e), 12(18), 12(1B), 12, 23A, 3, 246(c)Code of Civil Procedure-Section 96Commonwealth Act-Section 108, 108(1)
Tribunals and Commissions20 May 2026Dismissed
ACIT Vs Pooja Gupta
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3448
Income Tax Act, 1961-Section 250, 153C, Fourth Proviso to Section 153A