Tribunals and Commissions21 May 2026
Bhagavan Singh Vs CIT Appeals Noida Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3106
Income Tax Act, 1961-Section 250, 147, 144B, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 155 of 307
Tribunals and Commissions21 May 2026
Baba Jairamdass Mandir Committee Pali Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3107
Income Tax Act, 1961-Section 12AB(1)(b), 12A(1)(ac)(iii)
Tribunals and Commissions21 May 2026
Preeti Jain Vs Income Tax Officer Ward-34(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3111
Income Tax Act, 1961-Section 250, 271AAC(1)
Tribunals and Commissions21 May 2026
M/s Al-Dua Agro Food Processing Pvt. Ltd. Vs Deputy Commissioner of Income Tax, Central Circle-1
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3148
Income Tax Act, 1961-Section 37(1), 40A(3), 69C, 115BBE, 132, 132(4A), 133(6), 142(1), 143(2), 147 to 151, 148, 148B, 206AB & 206CCAEvidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975
Tribunals and Commissions21 May 2026
Al-hamd Agro Food Products Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3063
Income Tax Act, 1961-Section 132, 148, 147 to 151, 148B, 142(1), 133(6), 206AB & 206CCA, 37(1), 40A(3), 132(4A), 115BBE, 69CEvidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975
Tribunals and Commissions21 May 2026
Al-hamd Agro Food Products Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3145
Income Tax Act, 1961-Sections 132, 132(4), 132(4A), 132(5), 147 to 151, 148B, 142(1), 133(6), 206AB, 206CCA, 37(1), 40A(3), 115BBE, 69CEvidence Act, 1872-Section 114Taxation Law (Amendment) Act, 1975
Tribunals and Commissions20 May 2026Dismissed
Shri Ram Print N Pack Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3836
Income Tax Act, 1961-Sections 147, 144, 143(1), 127, 148, 37, 30 to 36, 132
Tribunals and Commissions20 May 2026
Lalit Arora Vs ITO, Ward 35 (1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3834
Income Tax Act-Section 57
Tribunals and Commissions20 May 2026Partly Allowed
N.K. Chains Private Limited Vs. Circle 1(2)(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3228
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions20 May 2026Partly Allowed
Ankur Bansal Vs Ward 1(1)(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3225
Income-tax Act, 1961-Section 147, 144B, 40A(3), 68, 115BBE
Tribunals and Commissions20 May 2026Partly Allowed
Vodafone Idea Limited Vs Deputy Commissioner Of Income Tax Circle 5(2)(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3300
Income Tax Act, 1961-Section 147, 143(3), 148Constitution of India-Article 141
Tribunals and Commissions20 May 2026Allowed
Sudhir Kumar Gupta Vs Deputy Commissioner of Income Tax/Assistant Commissioner of Income Tax Central Circle, Ghaziabad
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3296
Income Tax Act, 1961-Section 143(3), 153C, 153C(1)(a), 153C(1)(b)
Tribunals and Commissions20 May 2026Partly Allowed
Indraprastha Logistics Private Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3341
Income-tax Act, 1961-Section 154, 143(3), 68
Tribunals and Commissions20 May 2026Allowed
Surlon India Private Limited Vs Deputy Commissioner Of Income Tax Central Circle-16(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3340
Income-tax Act, 1961-Section 154, 143(3), 36(1)(ii)
Tribunals and Commissions20 May 2026
Usha Rani Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3321
Income Tax Act, 1961-Section 147, 144D
Tribunals and Commissions20 May 2026Allowed
Konark Foundation Vs CIT(Exemption)1(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3365
Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(ii), 80G(5)(ii)(b)(B)
Tribunals and Commissions20 May 2026Allowed
M B Education Society Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3364
Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii)
Tribunals and Commissions20 May 2026
Babita Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3361
Income Tax Act, 1961-Section 69
Tribunals and Commissions20 May 2026Allowed
Vipin Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3422
Income-tax Act, 1961-Section 147, 144, 144B, 271B, 271(1)(c)
Tribunals and Commissions20 May 2026
Shishu Shiksha Samiti Paschim Vs ACIT, Exemption, Circle CGO II
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3421
Income Tax Act, 1961-Section 147, 144, 144B