Tribunals and Commissions18 Jan 2023Partly Allowed
Matrix Cellular International Services Ltd Vs JCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0058
Income Tax Act, 1961 — Section 35D, 37, 40(a)(i), 43B(a), 195
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2023
1,252 judgments · page 62 of 63
Tribunals and Commissions17 Jan 2023Dismissed
Mumtaz Naseem Syed Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0024
Income Tax Act, 1961 — Section 54, 54B, 564C, 54D, 54G, 54H, 142(1), 143(1), 143(2), 143(3)
Tribunals and Commissions17 Jan 2023Dismissed
Mgi Infra Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0023
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 143(3)
Tribunals and Commissions17 Jan 2023Dismissed
ACIT Vs Rajan Govil
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0022
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 54, 54F, 139(1), 143(3), 154, 155
Tribunals and Commissions17 Jan 2023Allowed
Income Tax Officer Vs Accentor Infotech Pvt Ltd.
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0021
Income Tax Act, 1961 — Section 68, 133(6), 143(3)
Tribunals and Commissions17 Jan 2023Dismissed
M/S. MGS Securities P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0020
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions17 Jan 2023Dismissed
Income Tax Officer Vs M/S. Plasto Polymer (India)
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0019
Customs Valuation Rules, 2007 — Rule 4, 5, 6, 7, 8, 9, 12Customs Act, 1962 — Section 14, 69CIncome Tax Act, 1961 — Section 143(1), 143(2)
Tribunals and Commissions17 Jan 2023Allowed
A.C.I.T. Vs Shiv Priya
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0018
Income Tax Act, 1961 — Section 2(22)(iv), 2(24)(iv), 115BE, 139, 153A
Tribunals and Commissions17 Jan 2023Partly Allowed
FIL India Business & Research Services P. Ltd Vs DC
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0017
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 92CA, 92CA(3), 115QA, 115QB, 139, 139(1), 142(1), 143(2), 143(3), 144C, 144C(2), 144C(5), 144C(13), 145(2), 270A
Tribunals and Commissions16 Jan 2023
M/S Preet Finlease Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0031
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68
Tribunals and Commissions16 Jan 2023Allowed
Airads Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0030
Income Tax Act, 1961 — Section 142(1), 143, 143(3), 147, 148, 151
Tribunals and Commissions16 Jan 2023Allowed
M/S. Hero Corporate Service Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0029
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions16 Jan 2023Allowed
M/S. JITF Urban Infrastructure Services Limited Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0028
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 14A(2), 40, 40A, 43B, 72A, 115J, 115JB, 139(1), 139(3), 143(2)
Tribunals and Commissions16 Jan 2023Dismissed
DCIT Vs M/S. Jovees Herbal Care (I) Ltd
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0027
Income Tax Rules, 1962 — Rule 11UA, 11UA(2)Income Tax Act, 1961 — Section 56(2)(viib), 143(3)
Tribunals and Commissions16 Jan 2023Allowed
Jalco Financial Services (P). Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0026
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 68, 143(3)
Tribunals and Commissions16 Jan 2023Allowed
Vipin Kumar Vs ITO
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0025
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 2(14), 50C, 54B, 143, 148, 234A, 234BUP Jamindar abolition of Land Reforms Act, 1950 — Section 143
Tribunals and Commissions05 Jan 2023Dismissed
Shivani Madan Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0007
Income Tax Act, 1961 — Section 22, 23(1)(a), 26, 132, 153A, 250
Tribunals and Commissions05 Jan 2023Allowed
M/S Neha Metals Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0006
Income Tax Act, 1961 — Section 40A(3), 69C, 142(3), 147, 148
Tribunals and Commissions05 Jan 2023Allowed
DCIT Vs HTL Ltd
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0005
Income Tax Act, 1961 — Section 36(1)(va), 43B, 143(3), 153A, 153C
Tribunals and Commissions05 Jan 2023Dismissed
ACIT Vs India Bulls Power Ltd
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0004
Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(i), 8D(2)(iii)Income Tax Act, 1961 — Section 10, 14A, 143(3), 154