Tribunals and Commissions30 Jan 2023
CBS Holding Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0081
Income Tax Act, 1961 — Section 40(a)(ia), 68, 143(2), 143(3), 234A, 234B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2023
1,252 judgments · page 60 of 63
Tribunals and Commissions30 Jan 2023Allowed
Mathur Ugam And Associates Vs ITO
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0080
Income Tax Act, 1961 — Section 44AD, 44ADA, 45ADA, 147, 148, 194C, 194J, 250, 271F, 271(1)(c)
Tribunals and Commissions30 Jan 2023Allowed
Dy. C.I.T Vs M/S Badaun Zila Sahkari Bank Ltd
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0079
Income Tax Act, 1961 — Section 36(1)(viia), 36(1)(vii), 143(3)
Tribunals and Commissions30 Jan 2023Allowed
PVR Ltd. Vs JCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0078
Income Tax Act, 1961 — Section 115O(2), 194B, 201(1), 201(1A), 250, 271C, 273B, 274(1)
Tribunals and Commissions30 Jan 2023Dismissed
ACIT Vs Renkon Partners
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0077
Income Tax Act, 1961 — Section 10(34), 10(35), 22, 24(1), 24(a), 74(2), 250(6), 271(1)(c)
Tribunals and Commissions30 Jan 2023Allowed
Vaijanti Jain Vs ITO
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0076
Tribunals and Commissions30 Jan 2023Dismissed
DCIT Vs M/S Omaxe Limited
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0075
Income Tax Act, 1961 — Section 2(7A), 194C, 194I, 201(1), 201(1A), 250, 271C, 273B
Tribunals and Commissions27 Jan 2023Dismissed
DCIT Vs Ernet India
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0065
Income Tax Act, 1961 — Section 2(15), 11, 12, 12A
Tribunals and Commissions27 Jan 2023Allowed
CJ Darcl Logistics Limited Vs Circle 7(1), Delhi
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0064
Income Tax Act, 1961 — Section 115JAA, 115JB, 143(1), 234B, 234C
Tribunals and Commissions27 Jan 2023Dismissed
Income Tax Officer Vs Sahkari Ganna Vikas Samiti
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0063
Income Tax Act, 1961 — Section 44AB, 80P, 80P(2), 80P(2)(a)(iii), 80P(2)(a)(iv)
Tribunals and Commissions25 Jan 2023Allowed
Monnet Ispat And Energy Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0057
Income Tax Act, 1961 — Section 132, 143(3), 153AInsolvency and Bankruptcy Code, 2016 — Section 14, 30(2), 53, 238
Tribunals and Commissions25 Jan 2023Allowed
M/S. Global Consultants & Designers Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0056
Income Tax Appellate Tribunal Rules, 1963 — Rule 133(6), 143(2), 143(3)
Tribunals and Commissions25 Jan 2023Partly Allowed
M/S Aditya Olibchem Pvt Ltd Vs Dy. C.I.T.
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0055
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)
Tribunals and Commissions25 Jan 2023Dismissed
M/S Prosperous Buildcon Pvt Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0054
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 194A, 250
Tribunals and Commissions24 Jan 2023Partly Allowed
Devanshi Amit Gupta Aerens Bimaldeep Complex Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0033
Income Tax Act, 1961 — Section 143(3), 153A, 271(1)(c)
Tribunals and Commissions24 Jan 2023Partly Allowed
Haier Appliances India Private Limited Vs National Faceless
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0032
Income Tax Act, 1961 — Section 37(1), 115JB, 250, 250(6)
Tribunals and Commissions23 Jan 2023Allowed
Malik Network & Computer P. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0041
Income Tax Act, 1961 — Section 132, 132A, 153A, 153A(1), 153A(1)(b), 153C
Tribunals and Commissions23 Jan 2023Partly Allowed
M/S. KRC Gems Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0040
Income Tax Act, 1961 — Section 68, 133A, 143(3), 147, 148
Tribunals and Commissions23 Jan 2023Allowed
Blue Stampings & Forgings Ltd. Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0039
Income Tax Act, 1961 — Section 133A, 145(3), 154
Tribunals and Commissions23 Jan 2023Partly Allowed
M/S DCM Sriram Ltd Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0038
Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 50C, 50C(2), 115JB