Tribunals and Commissions05 Jan 2023Allowed
Lakshmi Chand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0003
Income Tax Act, 1961 — Section 2(14), 45(5), 142(1), 143(2), 144, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2023
1,252 judgments · page 63 of 63
Tribunals and Commissions05 Jan 2023Allowed
Orient Clothing Company Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0002
Income Tax Act, 1961 — Section 143(3), 250, 271(1)(c), 271(1B), 274
Tribunals and Commissions05 Jan 2023Dismissed
M/S Sagitarius Securities Pvt Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0001
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2)Income Tax Act, 1961 — Section 56(2)(viib)Companies Act, 1956 — Section 224
Tribunals and Commissions04 Jan 2023Allowed
Raj Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0012
Income Tax Act, 1961 — Section 69, 69A, 115BBE, 142(1), 144, 250(6)
Tribunals and Commissions04 Jan 2023Partly Allowed
Xerox India Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0011
Income Tax Act, 1961 — Section 92B, 92F(v), 143(3), 144C(4), 144C(14), 271(1)(c), 274
Tribunals and Commissions04 Jan 2023Partly Allowed
Raj Veer Singh Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0010
Income Tax Act, 1961 — Section 40(a)(ia), 143(3), 194C
Tribunals and Commissions04 Jan 2023Dismissed
ACIT Vs Railtel Corporation Ltd.
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0009
Income Tax Act, 1961 — Section 80IA, 115JB, 143(3), 147, 148, 234D, 244A
Tribunals and Commissions04 Jan 2023Dismissed
DCIT Vs Munny Entertainment Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0008
Income Tax Act, 1961 — Section 143(3), 153C
Tribunals and Commissions03 Jan 2023Allowed
ACIT Vs M/S. Paramount Probuild Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0016
Income Tax Act, 1961 — Section 68, 131, 132, 132(1), 133(6), 143(2), 153A
Tribunals and Commissions03 Jan 2023Dismissed
ACIT Vs Sabre Decision Technologies International LLC
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0015
Income Tax Rules, 1962 — Rule 10, 10(ii)Income Tax Act, 1961 — Section 9, 9(1), 9(1)(vi), 9(1)(vii), 44DA, 115DA
Tribunals and Commissions03 Jan 2023Dismissed
DCIT (International Taxation) Vs Aecom Asia Company Ltd
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0014
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 44AD, 115A, 143(3), 144C(13), 271(1)(c)
Tribunals and Commissions03 Jan 2023Dismissed
ACIT Vs Harish Bhandari
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0013
Income Tax Act, 1961 — Section 17(2)(vi), 28(iv), 132