COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2023

1,252 judgments · page 57 of 63

Tribunals and Commissions09 Feb 2023Dismissed

Naresh Kumar Chawla Vs ACIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0027

Income Tax Act, 1961 — Section 2(24), 2(24)(x), 36(1)(va), 37(1), 43B, 80IA, 139(1), 143(1), 143(1)(a), 143(1)(ii), 143(1)(iv), 143(3)
Tribunals and Commissions09 Feb 2023Allowed

M/S Travelport LP Vs Dy. C.I.T

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0021

Income Tax Act, 1961 — Section 2(22A), 2(23), 2(23A), 92CA(1), 92CA(3), 143(3), 144C, 144C(1), 144C(15)(b), 147, 148, 234A, 234B, 234C
Tribunals and Commissions09 Feb 2023Allowed

PVR Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0019

Income Tax Act, 1961 — Section 194C, 194I, 201, 201(1A)
Tribunals and Commissions07 Feb 2023Dismissed

DCIT Vs Synergy Waste Management Pvt. Ltd

Income Tax Appellate Tribunal ·

Income Tax Act, 1961 — Section 10(10C), 10A, 10AA, 10B, 10B(8), 10BA, 44AB, 80A(5), 80AC, 80AC, 80IAB, 80IA, 80IA(4), 80IB, 80ID, 80IE, 80J, 80J(6A), 80P, 115JB, 119, 119(2)(b), 119(2)(c), 139(1), 139(4), 139(5), 143(1), 143(1)(a), 170, 170(1), 263
Tribunals and Commissions07 Feb 2023Allowed

SCB Steel Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0038

Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148
Tribunals and Commissions07 Feb 2023Dismissed

Shrihari Diagems (V) Vs DCIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0037

Income Tax Act, 1961 — Section 2(24)(x), 24(a), 36(1)(va), 43B, 43B(b), 80IA, 139(1), 143(1), 143(1)(ii), 143(1)(a), 143(1)(a)(iv), 143(1)(iv), 143(3)Payment of Wages Act, 1936 — Section 5