Tribunals and Commissions15 Feb 2023Allowed
Canon India Pvt. Ltd. U Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0072
Income Tax Act, 1961 — Section 194C, 194I, 201(1), 201(1A)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2023
1,252 judgments · page 56 of 63
Tribunals and Commissions15 Feb 2023Allowed
DCIT Vs Canon India Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0071
Income Tax Act, 1961 — Section 10A, 143(3), 144C, 147, 148
Tribunals and Commissions15 Feb 2023Allowed
Reliant Healthcare Consultancy Pvt. Ltd Vs JCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0070
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions15 Feb 2023Dismissed
DCIT Vs Vidyawati
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0069
Income Tax Act, 1961 — Section 10(37), 143(3), 263, 263(1)
Tribunals and Commissions15 Feb 2023Dismissed
Virender Singh Tyagi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0068
Income Tax Act, 1961 — Section 54, 54F, 54F(4), 139(1), 143(1), 143(3)
Tribunals and Commissions15 Feb 2023Dismissed
Lal Mahal Ltd. Vs Addl.CIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0067
Income Tax Act, 1961 — Section 69C, 143(3), 147, 148
Tribunals and Commissions15 Feb 2023Allowed
Perfect Press Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0066
Income Tax Act, 1961 — Section 50C, 502C(2), 143(3), 144A
Tribunals and Commissions14 Feb 2023Allowed
Government Polytechnic Education Society Vs ITO (TDS)
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0062
Income Tax Act, 1961 — Section 143(3), 192, 194J, 201(1), 201(1A)
Tribunals and Commissions14 Feb 2023Dismissed
DCIT Vs Shawanotel India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0061
Income Tax Act, 1961 — Section 115JB, 143(3), 217(1)(C), 274
Tribunals and Commissions14 Feb 2023Partly Allowed
DCIT Vs Pepsico India Holdings Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0060
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 115JB, 143(1), 143(3), 254
Tribunals and Commissions14 Feb 2023Partly Allowed
Rajesh Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0059
Income Tax Act, 1961 — Section 139, 142(1), 144, 147, 148, 151
Tribunals and Commissions14 Feb 2023Partly Allowed
Jai Bhagwan Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0058
Income Tax Act, 1961 — Section 143(2), 144, 147, 148
Tribunals and Commissions14 Feb 2023Partly Allowed
First Citizen Technologies Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0057
Income Tax Act, 1961 — Section 68, 144, 147Evidence Act, 1872 — Section 114(g)
Tribunals and Commissions13 Feb 2023Allowed
Saif Partners India IV Limited Vs C.I.T International Taxation
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0063
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Rules, 1962 — Rule 11UA, 11UA(1), 11UA(2), 14Income Tax Act, 1961 — Section 2(4A), 5(2), 9(l)(i), 10(34), 10(38), 40(a)(ia), 40(A)(2)(b), 43B, 44AA, 45, 48, 71, 115O, 142(1), 143(2), 143(3), 153A, 153C, 195(2), 262(1), 263, 263(1)
Tribunals and Commissions13 Feb 2023Dismissed
Pearls Entertainment P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0056
Income Tax Act, 1961 — Section 68, 143(1), 143(3), 147, 148, 234A, 234B
Tribunals and Commissions13 Feb 2023Allowed
Ravinder Kumar Goyal Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0055
Income Tax Act, 1961 — Section 2(14), 54F
Tribunals and Commissions13 Feb 2023Allowed
Pawan Raj Goyal Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0054
Income Tax Act, 1961 — Section 44AA, 44AD, 44ADA, 69A, 115BBE, 127, 132, 139, 142(1), 143(3), 153A, 154, 263
Tribunals and Commissions13 Feb 2023Allowed
M/S. Uday Punj (HUF) Vs Pr. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0053
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 14A(1), 143(3), 263
Tribunals and Commissions13 Feb 2023Allowed/Dismissed
Cobra Instalaciones Y Servicios S.A Vs Asst. Director Of Income Tax
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0052
Income Tax Act, 1961 — Section 40(a)(i), 92CA(4), 115JB, 143(3)
Tribunals and Commissions10 Feb 2023Dismissed
M/S. Hazari Lal Kesari Chand Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0050
Income Tax Act, 1961 — Section 69A, 132, 133(6), 143(1), 147, 148, 271(1)(c)