COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 96 of 560

Tribunals and Commissions10 Jun 2024Disposed Of

Mohd. Sayed Chaudhary Vs Union Territory Of Jammu & Kashmir Through Commissioner/Secretary GAD Civil Secretariat, Srinagar/Jammu, Pin Code � 190001 & Ors.

Central Administrative Tribunal · (2024) 06 CAT CK 0006

Tribunals and Commissions10 Jun 2024Disposed Of

Ali Mohammad Dar Vs State Of J&K Through Principal Secretary To Government Agriculture Production Department, Civil Secretariat, Srinagar/Jammu & Ors.

Central Administrative Tribunal · (2024) 06 CAT CK 0005

Tribunals and Commissions10 Jun 2024Disposed Of

Monika Katoch Vs State Of J&K, Through Commissioner/Secretary To Govt., Public Health Engineering, Irrigation & Flood Control Department, Govt. Of J&K, Civil Secretariat, Jammu & Ors.

Central Administrative Tribunal · (2024) 06 CAT CK 0004

Civil Services (Special Provisions), Act, 2010 — Section 3, 5

Tribunals and Commissions31 May 2024

Dr. Deepak Chaudhary Vs Union Of India & Anr.

Central Administrative Tribunal · (2024) 05 CAT CK 3403

General Provident Fund (Central Service) Rules, 1960-Rule 34, GID (2), 11(4)CCS (Pension) Rules, 1972-Rule 48-A, 10

Tribunals and Commissions31 May 2024

Raja Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 3369

Tribunals and Commissions31 May 2024

Arun Goswami Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 3370

Tribunals and Commissions31 May 2024Allowed

Dr. Deepak Chaudhary Vs Union Of India Through The Secretary Ministry Of Health And Family Welfare Room No.156-A, Nirman Bhavan New Delhi-110011 & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 0015

General Provident Fund (Central Services) Rules, 1960 — Rule 11(4), 34Civil Services (Pension) Rules, 1972 — Rule 10, 48A

Tribunals and Commissions31 May 2024Allowed

Arun Goswami Vs Union Of India Through The Secretary Ministry Of Labour & Employment Govt. Of India, Shram Shakti Bhawan, Rafi Marg, New Delhi: 110001 & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 0014

Tribunals and Commissions31 May 2024Dismissed

Raja Singh S/O Late Shri Upendra Narayan Singh Vs Union Of India Through Its Secretary Ministry Of Defence 104, South Block New Delhi-110011 & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 0013

Tribunals and Commissions30 May 2024

V.N Singh & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 3371

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions30 May 2024

Ghulam Abass Vs State Of J&K Through Commissioner Cum Secretary Agriculture Department & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 3372

J&K CSR-Regulation 35-AA, Clause (b), (C), (D)

Tribunals and Commissions30 May 2024

Nighat Vs State Of J&K & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 3373

J&K Family Pension and Gratuity Rules 1964-Rule 21

Tribunals and Commissions30 May 2024Dismissed

Ghulam Abass Vs 01.State Of J&K Through Commissioner Cum Secretary Agriculture Department & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 0018

Tribunals and Commissions30 May 2024Disposed Of

Nighat, D/o Late Mohd. Yusuf Vs State Of J&K Through Commissioner Cum Secretary Agriculture Department & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 0017

Jammu And Kashmir Family Pension And Gratuity Rules, 1964 — Rule 21

Tribunals and Commissions30 May 2024Allowed

V.N Singh S/o Late U.B. Singh, IDAS Ex-ACDA, A/c No. 8305565 & Ors. Vs Union Of India Through Secretary, Ministry Of Finance (Department Of Expenditure), North Block, New Delhi. & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 0016

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions28 May 2024

Prem Bahadur Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 3374

Administrative Tribunals Act, 1985-Section 19Gramin Dak Sevak (Conduct and Employment) Rules, 2001-Rule 10Constitution of India-Article 226, 227

Tribunals and Commissions28 May 2024

Smt. Kiran Kushwaha Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 3375

Administrative Tribunals Act, 1985-Section 19Railway Servants (Discipline and Appeal) Rules, 1968-Rule 9, 11(VII), 14, 14(ii)Constitution of India-Article 311, 311(2), 311(3), 226, 32

Tribunals and Commissions28 May 2024

Kuldeep Singh Vs The Union Of India & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 3376

Tribunals and Commissions28 May 2024Disposed Of

Kuldeep Singh Vs Union Of India Through The General Manager, East Central Railway, Hajipur. & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 0019

Tribunals and Commissions27 May 2024

Arun Kumar & Ors. Vs The Union Of India & Ors.

Central Administrative Tribunal · (2024) 05 CAT CK 3377

Central Revised Pay Rules, 2008