Central Administrative Tribunal Judgments

Tribunals and Commissions19 Mar 2025Dismissed

Krishna Pal Singh Vs Union Of India Through Superintendent Of Post Office, Fatehpur Mandal, Fatehpur. & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0440

Public Accounts Default Act, 1850 -Section 3Indian Penal Code, 1860 -Section 419, 420, 457, 468Central Civil Services (Classification, Control & Appeal) Rules, 1965 -Rule 16

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Tribunals and Commissions19 Mar 2025Allowed

Virendra Singh Vs Chairman Cum Managing Director, Bharat Sanchar Nigam Limited ( B.S.N.L), Statesman Building, New Delhi-111001. & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0439

Administrative Tribunals Act, 1985 -Section 19Tamil Nadu State Housing Board Act, 1961 -Section 118, 119Bharat Sanchar Nigam Limited Conduct, Discipline And Appeal Rules, 2006 -Rule 61(4)

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Tribunals and Commissions12 Mar 2025Disposed Of

C.G.Mohanakumaran Nair, S/o.Late. Gopalan Nair Vs Principal Controller Of Defence Accounts (Pension) Draupadi Ghat, Allahabad-211014 & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0438

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Tribunals and Commissions07 Mar 2025Dismissed

Brijesh Kumar Mishra Vs Union Of India Through General Manager, North Central Railway, Subedarganj, Allahabad & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0437

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Tribunals and Commissions07 Mar 2025Allowed

Rakesh Kumar Son Of Lalaram Vs Bharat Sanchar Nigam Limited Government Of India Enerprises Through It's Chairman Managing Cum Director, Sanchar Bhawan -D, Ashoka Road, New Delhi. & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0434

Administrative Tribunals Act, 1985 -Section 19

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Tribunals and Commissions07 Mar 2025Disposed Of

Niranjan Kumar & Ors. Vs Union Of India Through General Manager, North Eastern Railway, H.Q. Office, Gorakhpur-273012 & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0436

Central Administrative Tribunal (Procedure) Rule, 1987 -Rule 4(5)

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Tribunals and Commissions07 Mar 2025Dismissed

Arvind Singh Vs Union Of India Through The Adjutant General Of Medical Services (Army), DGMS 3 (B), Integrated Head Quarter of MoD (Army) L Block, New Delhi - 110001 & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0435

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Tribunals and Commissions28 Feb 2025Disposed Of

R.P Srivastava & Ors. Vs Pramod Kumar, General Manager, North Central Railway, Headquarter, Subedarganj, Allahabad & Ors.

Central Administrative Tribunal · (2025) 02 CAT CK 0813

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Tribunals and Commissions28 Feb 2025Allowed

Badan Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 02 CAT CK 0812

Prevention Of Corruption Act, 1988 -Section 7, 7AAdministrative Tribunals Act, 1985 -Section 19Code Of Criminal Procedure, 1973 -Section 161

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Tribunals and Commissions27 Feb 2025Dismissed

Vishal Kumar (Appointment) Vs Staff Selection Commission Through Its Chairman CGO Complex, Lodhi Road New Delhi. & Ors.

Central Administrative Tribunal · (2025) 02 CAT CK 0814

Administrative Tribunals Act, 1985 -Section 19University Grants Commission Act, 1956 -Section 3

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Tribunals and Commissions24 Feb 2025Allowed

Gopal Prasad Goyal, Now Dead Represented Through Lrs. & Ors. Vs Union Of India Through Secretary, Ministry Of Communication And Information Technology, Dak Bhawan, Sansad Marg, New Delhi & Ors.

Central Administrative Tribunal · (2025) 02 CAT CK 0806

Administrative Tribunals Act, 1985 -Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965 -Rule 16, 29(1)(VI)Central Civil Services (Conduct) Rules, 1964 -Rule 3, 3(1)(i), 3(1)(ii), 3(1)(iii), 11

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Tribunals and Commissions21 Feb 2025Allowed

Rani Tiwari Vs Union Of India Through The Secretary, Ministry Of Defense, Government Of India, New Delhi & Ors.

Central Administrative Tribunal · (2025) 02 CAT CK 0805

Administrative Tribunals Act, 1985 -Section 19

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Tribunals and Commissions20 Feb 2025Allowed

Shalini Devi Vs Union Of India Through The Secretary, Ministry Of Home Affairs, North Block, New Delhi, 11001 & Ors.

Central Administrative Tribunal · (2025) 02 CAT CK 0811

Administrative Tribunals Act, 1985 -Section 21Indian Penal Code, 1860 -Section 147, 148, 149, 308, 323, 325, 352, 427, 452, 504, 506Code Of Criminal Procedure, 1973 -Section 41(1)(B)

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Tribunals and Commissions14 Feb 2025Dismissed

Siraz Khan Vs Union Of India Through The General Manager North Central Railway Subedarganj Prayagraj. & Ors.

Central Administrative Tribunal · (2025) 02 CAT CK 0804

Administrative Tribunals Act, 1985 -Section 19Industrial Disputes Act, 1947 -Section 25(f)

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Tribunals and Commissions13 Feb 2025Disposed Of

Chandra Kant Chaturvedi S/O Sri Kailash Narayan Chaturvedi Vs Union Of India Through General Manager Northern Railway Subedarganj, Allahabad & Ors.

Central Administrative Tribunal · (2025) 02 CAT CK 0803

Administrative Tribunals Act, 1985 -Section 19Railway Servants (Discipline & Appeal) Rules, 1968 -Rule 9Railway Servant Conduct Rule, 1966 -Rule 3-1(i), 3-1(ii)

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Tribunals and Commissions13 Feb 2025Allowed