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Central Administrative Tribunal judgments

11,191 judgments · page 77 of 560

Tribunals and Commissions16 Apr 2025Dismissed

Rajesh Vs Govt. Of NCT Of Delhi Through Director Directorate Of Education, GNCT Of Delhi Old Secretariat, New Delhi - 54 & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0378

Administrative Tribunals Act, 1985 -Section 19

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Tribunals and Commissions16 Apr 2025Allowed

Riya Jain Vs Government Of NCT Of Delhi Through The Education Department Directorate Of Education Direct Recruitment Cell Through Its Secretary Room No.13, NCC Building Old Secretariat, Civil Lines New Delhi - 110054 & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0377

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Tribunals and Commissions16 Apr 2025Allowed

Satish Kumar Vs Govt. Of NCT Of Delhi Through Commissioner Of Police Delhi Police, PHQ, IP Estate New Delhi - 11000 & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0376

Administrative Tribunals Act, 1985 -Section 19Indian Penal Code, 1860 -Section 33, 166, 166A(d), 167, 191, 193, 195, 201, 218, 219, 313, 354, 363, 372, 376, 406, 420, 506Code Of Criminal Procedure, 1973 -Section 482

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Tribunals and Commissions15 Apr 2025Dismissed

Urmila Devi Vs Divisional Railway Manager, North-East Railway, Gorakhpur & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0373

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Tribunals and Commissions15 Apr 2025Disposed Of

Zubaida Shubnum Vs UT Of J&K Through Commissioner Secretary To Government, Social Welfare Department, Civil Secretariat, Srinagar/Jammu, 190001 & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0375

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Tribunals and Commissions15 Apr 2025Dismissed

Chhatrasal Singh Son Of Sri Jai Karan Singh Vs Union Of India Through Its Secretary, Ministry Of Communication (P & T), Sansad Marg, Dak Bhawan, New Delhi. & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0372

Gramin Dak Sevak (Conduct And Employment) Rules, 2001 -Rule 10

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Tribunals and Commissions11 Apr 2025Disposed Of

Kushal Mahali Vs Union Of India, Represented Through Its Secretary Of Posts, Dak Bhawan, Sansad Marg, New Delhi - 110116 & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0371

Central Civil Services (Classification, Control & Appeal) Rules, 1965 -Rule 16

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Tribunals and Commissions11 Apr 2025Disposed Of

Yaduvansh Misra Vs Union Of India Through General Manager (Eastern Railway) Hajipur, Bihar & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0370

Administrative Tribunals Act, 1985 -Section 19Railway Service (Pension) Rule, 1993 -Rule 31

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Tribunals and Commissions02 Apr 2025Dismissed

Jiledar Vs Union Of India Through General Manager, North Central Railway, Subedarganj, Allahabad & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0368

Administrative Tribunals Act, 1985 -Section 19

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Tribunals and Commissions02 Apr 2025Dismissed

Prem Narayan Ex-TGT Hindi Vs Union Of India Through Commissioner Kendriya Vidyalaya Sangthan Shahid Jeet Singh Marg, New Delhi. & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0369

Indian Penal Code, 1860 -Section 406, 420, 506Dowry Prohibition Act, 1961 -Section 3, 4Administrative Tribunals Act, 1985 -Section 19

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Tribunals and Commissions02 Apr 2025Dismissed

Chandra Pakash Saini & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 04 CAT CK 0367

Administrative Tribunals Act, 1985 -Section 22(3), 22(3)(f)Central Administrative Tribunal (Procedure) Rule, 1987 -Rule 17, 17(1)

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Tribunals and Commissions28 Mar 2025Dismissed

Satyanarayan S/o Shri Munnilal Vs Union Of India Through General Manager, North-Western Railway, Jawahar Circle, Jaipur & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0449

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Tribunals and Commissions28 Mar 2025Dismissed

Zahur Mohd Son Of Shri Gulam Qadir Vs Union Of India Through General Manager, North-Western Railway, Hqrs Jaipur Zone, Near Jawahar Circle, Jaipur Pin:302017. & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0448

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Tribunals and Commissions25 Mar 2025Dismissed

Amar Singh Meena Vs Union Of India Through General Manager, North Central Railway, HQ Office, Allahabad & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0446

Administrative Tribunals Act, 1985 -Section 19

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Tribunals and Commissions25 Mar 2025Dismissed

Sudhir Kumar Vs Union Of India Through The Secretary, Ministry Of Communication, Department Of Post, Dak Bhawan, Sansad Marg, Government Of India, New Delhi. & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0445

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Tribunals and Commissions25 Mar 2025Allowed

Dharma Devi W/o Late Hubraj Ram [Wife] & Ors. Vs Union Of India, Through Secretary Ministry Of Communication & IT, Department Of Telecommunication, Sanchar Bhawan, New Delhi 110001 & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0444

Central Civil Services (Classification, Control & Appeal) Rules, 1965 -Rule 14Civil Services (Pension) Rules, 1972 -Rule 68

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Tribunals and Commissions25 Mar 2025Dismissed

Sandeep Dahiya Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0443

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Tribunals and Commissions24 Mar 2025Dismissed

Sudhir Kumr Vs Union Of India Through Secretary, Ministry Of Personnel, Public Grievances & Pensions, Block No.12, CGO Complex, Lodhi Road, New Delhi-110003 & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0447

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Tribunals and Commissions20 Mar 2025Dismissed

Ram Vs Ministry of Urban Development

Central Administrative Tribunal · (2025) 03 CAT CK 0442

Prevention Of Corruption Act, 1988 -Section 13(1)(e), 13(2)Code Of Civil Procedure, 1908 -Section 47

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Tribunals and Commissions20 Mar 2025Allowed

Kulwant Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 03 CAT CK 0441

Civil Services (Pension) Rules, 1972 -Rule 37, 37(1), 37(1)(i), 37(2), 48, 48A

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