Tribunals and Commissions04 Jan 2018Dismissed
Manorama Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0075
COURT ARCHIVE
Central Administrative Tribunal judgments
11,242 judgments · page 562 of 563
Tribunals and Commissions04 Jan 2018Disposed Of
Anand Singh And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0074
Tribunals and Commissions04 Jan 2018Dismissed
Tejinder Singh And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0071
Tribunals and Commissions04 Jan 2018Dismissed
Shri Sadanand Raghunath Gharat Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19Code of Criminal Procedure, 1973 — Section 21Constitution of India, 1950 — Article 166
Tribunals and Commissions04 Jan 2018Dismissed
Shri Laxman Dattatray Shinde Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions03 Jan 2018
H.C.Amrish Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0691
Cr.P.C-Section 07/151, 107/151Delhi Police (P&A) Rules, 1980
Tribunals and Commissions03 Jan 2018
Mrs. Shrabani Mondal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0656
Central Civil Services (Classification, Control & Appeals) Rules, 1965-Rule 14, 16
Tribunals and Commissions03 Jan 2018
Satish Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0652
Tribunals and Commissions03 Jan 2018Dismissed
Shrabani Mondal Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0080
Central Civil Services (Classification, Control And Appeals) Rules, 1965 — Rule 14, 16
Tribunals and Commissions03 Jan 2018Allowed
H.C. Amrish Vs Commissioner Of Police And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0079
Code Of Criminal Procedure, 1973 — Section 07, 107, 151
Tribunals and Commissions03 Jan 2018Dismissed
R.C. Choudhary Vs Indian Council Of Agricultural Research And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0078
Constitution Of India, 1950 — Article 226
Tribunals and Commissions03 Jan 2018Allowed
Satish (OBC) Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0077
Tribunals and Commissions01 Dec 2017Disposed Off
Sarju Kumar Vs Bharat Sanchar Nigam Limited And Ors
Central Administrative Tribunal · (2017) 12 CAT CK 0001
Tribunals and Commissions03 Oct 2017
Rajender Kumar Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2017) 10 CAT CK 0524
CCS (Pension) Rules, 1972
Tribunals and Commissions23 Jul 2017Disposed Off
Ram Kishan And Ors Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2017) 07 CAT CK 0001
Tribunals and Commissions03 Jan 2017
R.C. Choudhary Vs Indian Council Of Agricultural Research & Anr.
Central Administrative Tribunal · (2017) 01 CAT CK 0450
Constitution of India-Article 226
Tribunals and Commissions08 Sept 2016
Sri P.J. Vijayakar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2016) 09 CAT CK 0310
Administrative Tribunals Act, 1985-Section 19Indian Forest Service (Regulation of Seniority) Rules, 1997-Rule 5Indian Forest Service (Probation) Rules, 1968-Rule 11
Tribunals and Commissions16 Jul 2014Allowed
Sh. Kanta Prasad, S/o Sh. Nanak Chand Vs vs Union of India & Ors.
Central Administrative Tribunal · (2014) 07 CAT CK 0001
Tribunals and Commissions15 Mar 2011
Mukesh Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2011) 03 CAT CK 0851
Constitution of India-Article 226, 226(2)Administrative Tribunals Act, 1985-Section 19, 19(1), 19(i), 25Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6
Tribunals and Commissions15 Mar 2011Dismissed
Mukesh Kumar Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2011) 03 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19, 19(i)Civil Procedure Code, 1908 — Section 20Rajasthan Urban Improvement Act, 1959 — Section 52(2)