COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 553 of 560

Tribunals and Commissions07 Feb 2018Dismissed

Trilok Singh Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2018) 02 CAT CK 0039

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii)
Tribunals and Commissions31 Jan 2018

Shri R.C.Meena Vs Lt.Governor of Delhi & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0695

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1, 47
Tribunals and Commissions31 Jan 2018

Shri Kuldeep Kumar & Ors. Vs The Secretary & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0705

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(2), 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1
Tribunals and Commissions31 Jan 2018Dismissed

R.C. Meena Vs Lt.Governor Of Delhi And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0025

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions31 Jan 2018Dismissed

Kuldeep Kumar And Others Vs Secretary And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0023

Administrative Tribunals Act, 1985 — Section 22(2), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17