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Central Administrative Tribunal judgments

11,191 judgments · page 551 of 560

Tribunals and Commissions13 Feb 2018

Smt. Sunita Vs Union Of India

Central Administrative Tribunal · (2018) 02 CAT CK 3044

Administrative Tribunals Act, 1985-Section 19CCS (Leave) Rules, 1973-Rule 43, 19, 30, 31Employees' State Insurance Act, 1948