COURT ARCHIVE

Central Administrative Tribunal judgments

11,246 judgments · page 208 of 563

Tribunals and Commissions06 Apr 2022Disposed Of

K.John Rose Vs Union Of India & Others

Central Administrative Tribunal · (2022) 04 CAT CK 0012

Railway Services (Pension) Rules, 1993 — Rule 69(1), 70, 70(1)(a)Constitution Of India, 1949 — Article 14, 16