Tribunals and Commissions03 Jun 2022
Mehraj-Ud-Din Baba & Ors. Vs U.T. of Jammu and Kashmir & Anr.
Central Administrative Tribunal · (2022) 06 CAT CK 0850
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 197 of 563
Tribunals and Commissions03 Jun 2022
Zarina T. V. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0851
Tribunals and Commissions03 Jun 2022Disposed Of
Uma Nath Bhadani Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0020
Tribunals and Commissions03 Jun 2022Disposed Of
Mehraj-Ud-Din Baba & Others Vs U.T. of Jammu And Kashmir Through Commissioner/Secretary To Govt. Education Department, Srinagar/ Jammu. Pin Code 190001 & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0018
Tribunals and Commissions03 Jun 2022Disposed Of
N.P. Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0017
Tribunals and Commissions03 Jun 2022Disposed Of
Zarina T. V Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0015
Tribunals and Commissions02 Jun 2022
Sujit Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0852
Tribunals and Commissions02 Jun 2022
Sunil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0853
Tribunals and Commissions02 Jun 2022Disposed Of
COD Chheoki Shramik Union & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0854
Tribunals and Commissions02 Jun 2022Disposed Of
Dinesh Chandra & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0855
Tribunals and Commissions02 Jun 2022
Haridas Indaulia & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0856
Constitution of India-Article 14, 16
Tribunals and Commissions02 Jun 2022
Amrish Tripathi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0857
Tribunals and Commissions02 Jun 2022
Dr. Praveen Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0858
Tribunals and Commissions02 Jun 2022
Ramesh Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0859
Constitution of India-Article 14, 16
Tribunals and Commissions02 Jun 2022Dismissed
Ramesh Chandra Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0014
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions02 Jun 2022Disposed Of
Sunil Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0013
Tribunals and Commissions02 Jun 2022Dismissed
Haridas Indaulia Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0011
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions02 Jun 2022Dismissed
Sujit Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0010
Tribunals and Commissions02 Jun 2022Disposed Of
COD Chheoki Shramik Union, 246 Malak Raj, Rmbagh, Allahabad Now Prayagraj Through Its Joint Secretary, Shri Sudhir Kant Yadav Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0009
Tribunals and Commissions02 Jun 2022Disposed Of
Dinesh Chandra & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0008