Tribunals and Commissions08 Sept 2020
Navjot Singh Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0758
Constitution of India-Article 14, 19(1)(g), 21
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 46 of 84
Tribunals and Commissions08 Sept 2020
Neha Choudhary Vs GTB Hospital & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0745
Tribunals and Commissions08 Sept 2020Allowed
Neha Choudhary Vs GTB Hospital & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0097
Tribunals and Commissions08 Sept 2020Allowed
Navjot Singh & Others Vs Staff Selection Commission & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0068
Constitution Of India, 1950 — Article 14, 19(1)(g), 21
Tribunals and Commissions08 Sept 2020Disposed Of
Harsh Kakar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0041
Tribunals and Commissions08 Sept 2020Disposed Of
Birender Lamba Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0040
Tribunals and Commissions08 Sept 2020Dismissed
Amar Jeet & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0034
Tribunals and Commissions08 Sept 2020Disposed Of
A.P. Nigam Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0030
Tribunals and Commissions08 Sept 2020Dismissed
Kushalpal Singh Vs Union Of India
Central Administrative Tribunal · (2020) 09 CAT CK 0029
Tribunals and Commissions07 Sept 2020
Narender Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0832
Tribunals and Commissions07 Sept 2020
Sh. Vijay Kaushik Vs Commissioner Of Police
Central Administrative Tribunal · (2020) 09 CAT CK 0809
Tribunals and Commissions07 Sept 2020
Shri Mange Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0806
Tribunals and Commissions07 Sept 2020
Rishi Prakash Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0748
Central Civil Services (Pension) Rules, 1972
Tribunals and Commissions07 Sept 2020
Dr. Pradeep Kumar Goswami Vs Sh. Vijay Kumar Dev & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0742
Tribunals and Commissions07 Sept 2020
Gaurav Nagar Vs Delhi Development Authority
Central Administrative Tribunal · (2020) 09 CAT CK 0733
Tribunals and Commissions07 Sept 2020Disposed Of
Narender Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0096
Tribunals and Commissions07 Sept 2020Disposed Of
Dr. Pradeep Kumar Goswami Vs Vijay Kumar Dev & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0095
Tribunals and Commissions07 Sept 2020Disposed Of
Gaurav Nagar Vs Delhi Development Authority
Central Administrative Tribunal · (2020) 09 CAT CK 0094
Tribunals and Commissions07 Sept 2020Disposed Of
Rishi Prakash Vs Govt. Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0093
Tribunals and Commissions07 Sept 2020Disposed Of
Mange Ram Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0022