High Courts12 Feb 2014Disposed Off
Sri. Swapan Kr. Chakraborty VsThe State of Tripura,represented by the Secretary to the Government of Tripura,Home Department and The Commandant of Home Guards Organisation
Tripura High Court · (2014) 02 TP CK 0002
COURT ARCHIVE
Tripura High Court judgments
3,736 judgments · page 182 of 187
High Courts11 Feb 2014Disposed Off
Miss Manasha Debnath and Smt. Prava Rani Debnath VsSri Kishore Roy and The Branch Manager, United India Insurance Company Ltd.
Tripura High Court · (2014) 02 TP CK 0050
Motor Vehicles Act, 1988 — Section 158, 158(6), 166(1), 166(4), 170Penal Code, 1860 (IPC) — Section 279, 338
High Courts11 Feb 2014
Sri. Suku Ch. Debbarma VsThe State of Tripura
Tripura High Court · (2014) 02 TP CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 354
High Courts11 Feb 2014Dismissed
The Oriental Insurance Company Ltd.,represented by its Senior Divisional Manager VsSmt. Shilpi Chanda and Others
Tripura High Court · (2014) 02 TP CK 0020
High Courts11 Feb 2014Dismissed
Smti. Champa Ganguli VsThe State of Tripura,represented by the Secretary,Department of Cooperative society,The Registrar and The Accountant General,Government of India
Tripura High Court · (2014) 02 TP CK 0003
High Courts10 Feb 2014Dismissed
The National Insurance Co. Ltd. VsSri Brajendra Nama Das and Sri Lalit Debnath
Tripura High Court · (2014) 3 GLD 276 : (2014) 2 GLT 132
Motor Vehicles Act, 1988 — Section 149, 149(2), 166, 170, 170(b)
High Courts10 Feb 2014Disposed Off
Sri Samiran Deb and Others VsThe State of Tripura Sri Sudhangshu Pal VsThe State of Tripura
Tripura High Court · (2014) 02 TP CK 0058
High Courts10 Feb 2014Disposed Off
Madhusudan Saha VsThe Divisional Manager, New India Assurance Company Ltd. and Sri Habul Sarkar
Tripura High Court · (2014) 02 TP CK 0040
High Courts10 Feb 2014
M/s. Hindustan Lever Limited VsThe State of Tripura and Shri Biswa Ranjan Adhikari
Tripura High Court · (2014) 3 GLD 268 : (2014) 2 GLT 108
Companies Act, 1956 — Section 138, 141Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Penal Code, 1860 (IPC) — Section 34, 405, 406, 420
High Courts10 Feb 2014Dismissed
Smt. Asha Khatun and Others VsThe State of Tripura
Tripura High Court · (2014) 02 TP CK 0028
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Feb 2014
M/s. Newsco International Energy Services Inc. VsThe State of Tripura,represented by the Secretary to the Government of Tripura,The Commissioner of Taxes,The Superintendent of Taxes and Oil and Natural Gas Corporation Ltd.
Tripura High Court · (2014) 02 TP CK 0019
High Courts10 Feb 2014Partly Allowed
Smt. Sahera Begum VsUnion of India and Others
Tripura High Court · (2014) 02 TP CK 0013
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11(1), 17, 17(1), 17(4), 18
High Courts07 Feb 2014Disposed Off
Sri Manoranjan Majumder, Sri Amar Bhattacharjee, Sri Yubaraj Suklabaidya and Sri Swapan Majumder VsFood Corporation of India
Tripura High Court · (2014) 2 LLN 265
Constitution of India, 1950 — Article 14, 226
High Courts07 Feb 2014Dismissed
The United India Insurance Company Ltd. VsSmti. Ful Kumari Deb Barma (Noatia), Sri Basudeb Noatia, Sri Pahar Noatia and Shri Samarjit Datta
Tripura High Court · (2014) 02 TP CK 0055
High Courts07 Feb 2014Allowed
Smt. Namita Paul VsFood Corporation of India
Tripura High Court · (2014) 02 TP CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 14, 226
High Courts07 Feb 2014Dismissed
Smti. Aparna Dey VsShri Biswajit Ghosh, Shri Anil Das, The Oriental Insurance Co. Ltd. and The Branch Manager, The Oriental Insurance Co. Ltd.
Tripura High Court · (2014) 02 TP CK 0012
High Courts05 Feb 2014
Shri Biplab Das, Smt. Swapna Das and Smt. Namita Das VsThe State of Tripura and Smt. Kalpana Das
Tripura High Court · (2014) 02 TP CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2), 397(3), 401
High Courts05 Feb 2014Allowed
Shri Manoj Kumar Majumder VsThe State of Tripura, Agartala and Others
Tripura High Court · (2014) 5 GLT 658
High Courts05 Feb 2014
M/s. Tripur India Private Limited VsThe State of Tripura
Tripura High Court · (2014) 69 VST 252
Central Sales Tax Act, 1956 — Section 8(5)
High Courts05 Feb 2014Disposed Off
Shri. Jyotishlal Debbarma,Shri. Anurag Debbarma and Smti. Aradhita Debbarma VsSmti. Lata Rani Ghosh and The National Insurance Co. Ltd.
Tripura High Court · (2014) 02 TP CK 0004