High Courts14 Jan 2016Allowed
Rani Bala Reang and another Vs State of Tripura and others
Tripura High Court · (2016) AAC 809 : (2017) 1 ACC 199 : (2016) 3 ACC 799 : (2016) ACJ 2846 : (2016) 4 TAC 570
Motor Vehicles Act, 1988 — Section 168
COURT ARCHIVE
Tripura High Court judgments, 2016
243 judgments · page 12 of 13
High Courts14 Jan 2016Disposed off
Anmol Kumar Vs The Union of India and Others
Tripura High Court · (2016) 01 TP CK 0013
High Courts14 Jan 2016Dismissed
Rakshakali Industries and Others Vs The Union of India and Others
Tripura High Court · (2016) 01 TP CK 0009
Constitution of India, 1950 - Article 226
High Courts13 Jan 2016Dismissed
Mangkari Chan Tripura Vs The State of Tripura
Tripura High Court · (2016) 01 TP CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 448
High Courts12 Jan 2016Allowed
Manoranjan Nath Vs Rajesh Roy
Tripura High Court · (2016) 01 TP CK 0010
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151, Section 153Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 16(c)
High Courts12 Jan 2016Allowed
Siddhartha Debbarma Vs The State of Tripura and Others
Tripura High Court · (2016) 01 TP CK 0008
Penal Code, 1860 (IPC) - Section 511
High Courts12 Jan 2016Allowed
The Union of India and Others Vs Chakraborti Tea and Industries and Others
Tripura High Court · (2016) 01 TP CK 0005
Defence of India Act, 1962 - Section 2(c)Defence of India Act, 1971 - Section 2(b)Enemy Property Act, 1968 - Section 12, Section 18, Section 19, Section 2(b), Section 2(c), Section 5, Section 8
High Courts11 Jan 2016Dismissed
Manindra Deb & another Vs Uttam Banik & another
Tripura High Court · (2016) AAC 715
Employees Compensation Act, 1923 — Section 3
High Courts08 Jan 2016Allowed
Dharampal Premchand Ltd. Vs Union Of India
Tripura High Court · (2016) 342 ELT 65
High Courts08 Jan 2016Partly Allowed
Priyatosh Majumder and Others Vs The State of Tripura and Others
Tripura High Court · (2016) 01 TP CK 0016
Constitution of India, 1950 - Article 14, Article 16
High Courts08 Jan 2016Allowed
Dharampal Premchand Limited (Agartala Unit) and Others Vs Union of India and Others
Tripura High Court · (2016) 01 TP CK 0004
Additional Duties of Excise (Goods of Special Importance) Act, 1957 - Section 3Central Excises and Salt Act, 1944 - Section 11A, Section 38A, Section 38A(c), Section 5A, Section 5-A, Section 5A(4), Section 5A-(4)Constitution of India
High Courts08 Jan 2016Dismissed
The State of Tripura and Others Vs Dhirendra Chandra Bhowmik
Tripura High Court · (2016) 01 TP CK 0003
Land Acquisition Act, 1894 - Section 18, Section 4, Section 54, Section 6
High Courts07 Jan 2016Partly Allowed
Putul Saha Vs Food Corporation of India and Others
Tripura High Court · (2016) 01 TP CK 0014
High Courts07 Jan 2016Allowed
Sekhar Banik Vs Keshab Banik
Tripura High Court · (2016) 01 TP CK 0012
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 14, Section 3Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139
High Courts06 Jan 2016Dismissed
Somy Chakma Vs Sabitri Salt Suppliers
Tripura High Court · (2016) 4 ACC 240 : (2016) 2 TAC 242
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jan 2016Allowed
Laxman Debnath and others Vs Ajoy Kumar Sarkar and another
Tripura High Court · (2016) AAC 886 : (2016) 3 ACC 8 : (2016) ACJ 2533
Motor Vehicles Act, 1988 — Section 168
High Courts05 Jan 2016Allowed
Nayan Deb Vs State of Tripura
Tripura High Court · (2016) CriLJ 1063
Penal Code, 1860 (IPC) - Section 376(1)
High Courts05 Jan 2016Disposed off
The State of Tripura and Others Vs Sanjib Sarkar and Others
Tripura High Court · (2016) AAC 921 : (2016) 3 ACC 46 : (2016) 4 CivilLJ 75 : (2016) 2 TAC 702
High Courts05 Jan 2016Disposed Off
National Insurance Company Limited, District West Tripura Vs Smt. Rupali Karmakar and others
Tripura High Court · (2016) AAC 711 : (2016) 3 ACC 809 : (2016) ACJ 2605 : (2016) 4 TAC 598
Motor Vehicles Act, 1988 — Section 168
High Courts05 Jan 2016Dismissed
Radha Raman Debnath and Others Vs Uttam Bal
Tripura High Court · (2016) 01 TP CK 0002