High Courts22 Feb 2016Disposed off
Bhagirath Arya and Others Vs The State of Tripura and Others
Tripura High Court · (2016) 02 TP CK 0018
Land Acquisition Act, 1894 - Section 18, Section 4, Section 6, Section 9
COURT ARCHIVE
Tripura High Court judgments, 2016
243 judgments · page 10 of 13
High Courts19 Feb 2016Partly Allowed
Bajaj Allianz General Insurance Co. Ltd. and Others Vs K. Laxman Datta and Others
Tripura High Court · (2016) 02 TP CK 0023
Motor Vehicles Act, 1988 - Section 140, Section 162, Section 166, Section 168, Section 168(1)
High Courts19 Feb 2016Dismissed
Swapan Paul Vs The State of Tripura and Others
Tripura High Court · (2016) 02 TP CK 0017
Constitution of India, 1950 - Article 14, Article 16, Article 226
High Courts18 Feb 2016Disposed off
Bipendra Behari Jamatia and Others Vs Jagatmuni and Others
Tripura High Court · (2016) 02 TP CK 0010
Evidence Act, 1872 - Section 35
High Courts17 Feb 2016Disposed Off
Anjan Das (Dhupi) Vs Subrata Bhattacharjee
Tripura High Court · (2016) 4 GauLT 568
High Courts17 Feb 2016Disposed off
Anjan Das and Others Vs Subrata Bhattacharjee and Others
Tripura High Court · (2016) 02 TP CK 0012
Legal Services Authorities Act, 1987 - Section 19, Section 20, Section 21, Section 22, Section 22A, Section 22A (a), Section 22A(b), Section 22B, Section 22C, Section 23
High Courts16 Feb 2016Dismissed
Nikhil Chandra Nath Vs Md. Basir Uddin and Others
Tripura High Court · (2016) 02 TP CK 0016
High Courts15 Feb 2016Dismissed
Kanu Choudhury Vs Malati Das and Others
Tripura High Court · (2016) 02 TP CK 0019
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 43
High Courts15 Feb 2016Disposed off
Nikhil Bhowmik Vs The State of Tripura and Others
Tripura High Court · (2016) 02 TP CK 0013
Payment of Gratuity Act, 1972 - Section 5
High Courts15 Feb 2016Dismissed
Maya Rani Nath and Others Vs Lila Rani Nath and Others
Tripura High Court · (2016) 02 TP CK 0011
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2
High Courts10 Feb 2016Dismissed
Sasanka Kumar Deb and Others Vs Biman Behari De and Others
Tripura High Court · (2016) 02 TP CK 0005
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 Feb 2016Disposed Off
Satyendra Bhattacharya, West Tripura Vs Tripura Gramin Bank
Tripura High Court · (2016) LIC 4669
High Courts09 Feb 2016Disposed off
Prasenjit Lodh Vs The State of Tripura
Tripura High Court · (2016) 02 TP CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376(1)
High Courts09 Feb 2016Disposed off
Satyendra Bhattacharya Vs The Tripura Gramin Bank and Others
Tripura High Court · (2016) 02 TP CK 0004
High Courts08 Feb 2016Disposed off
Pannalal Ghosh and Others Vs Nani Gopal Ghosh and Others
Tripura High Court · (2016) 02 TP CK 0002
High Courts05 Feb 2016Dismissed
Amar Suklabaidya and Others Vs Utpal Chowdhury and Others
Tripura High Court · (2016) 02 TP CK 0009
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2, Order 41 Rule 27, Section 100, Section 96Contract Act, 1872 - Section 10, Section 3Powers of Attorney Act, 1882 - Section 2
High Courts05 Feb 2016Dismissed
Dipak Kumar Das Vs Dilip Kumar Roy
Tripura High Court · (2016) 02 TP CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 251, Section 313Income Tax Act, 1961 - Section 118, Section 269SSNegotiable Instruments Act, 1881 (NI) - Section 138, Section 139
High Courts05 Feb 2016Dismissed
The Union of India Vs Thakur Chand Biswas
Tripura High Court · (2016) 02 TP CK 0003
Constitution of India, 1950 - Article 141, Article 142, Article 227Land Acquisition Act, 1894 - Section 23, Section 4, Section 4(1)
High Courts04 Feb 2016Dismissed
Biswamohan Debbarma and Others Vs The State of Tripura
Tripura High Court · (2016) 3 GauLJ 597 : (2016) 2 GauLT 905
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 313, Section 374Penal Code, 1860 (IPC) - Section 366, Section 376(2)(g), Section 451, Section 457
High Courts04 Feb 2016Allowed
Dipak Sarkar Vs Pakhibala Chowdhury
Tripura High Court · (2016) 02 TP CK 0008
Evidence Act, 1872 - Section 17