Tribunals and Commissions17 Jan 2022
Siti Networks Ltd Vs Bharat Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0040
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2022
420 judgments · page 20 of 21
Tribunals and Commissions17 Jan 2022
Star India Pvt. Ltd. Vs Telecom Regulatory Authority Of India
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0039
Tribunals and Commissions17 Jan 2022
Federation Of Indian Airlines Vs Airport Economic Regulatory Authority Of India And Others
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0038
Tribunals and Commissions16 Jan 2022
Den Networks Ltd Vs Metro Cable Vision And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0116
Tribunals and Commissions16 Jan 2022
Zee Entertainment Enterprise Ltd Vs Shivshakti Cable (surendranagar)
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0115
Tribunals and Commissions16 Jan 2022Allowed
Shreya Broadcasting Pvt Lmt Vs Andhra Pradesh State Fibernet Limited
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0113
Tribunals and Commissions16 Jan 2022
Union Of India Vs Rahul Springs Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0111
Telecom Regulatory Authority Act, 1997 — Section 14, 14A
Tribunals and Commissions13 Jan 2022
Zee Entertainment Enterprises Ltd Vs E infrastructure And Entertainment (india) Pvt Ltd & Ors
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0036
Tribunals and Commissions13 Jan 2022Allowed
Siti Networks Ltd Vs Sashi Bhusan Singh And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0034
Telecom Regulatory Authority of India(TRAI) Act, 1997 — Section 20
Tribunals and Commissions12 Jan 2022Allowed
IndusInd Media and Communication Limited Vs Sahara India TV Network
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0097
Telecom Regulatory Authority Act, 1997 — Section 14, 14A(1)Contract Act, 1872 — Section 70 Evidence Act, 1872 — Section 102Cable Television Networks (Regulation) Act, 1995 — Section 4A
Tribunals and Commissions12 Jan 2022Disposed Of
Bangalore International Airport Limited Vs Aera
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0033
Tribunals and Commissions12 Jan 2022Allowed
Siti Networks Ltd Vs Satya Cable Tv Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0032
Tribunals and Commissions12 Jan 2022Allowed
Siti Networks Ltd Vs Gupta Cable Network And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0031
Tribunals and Commissions11 Jan 2022
Omnero Media Pvt.ltd Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0084
Tribunals and Commissions11 Jan 2022
Zee Entertainment Enterprise Ltd Vs Agile Bradband Pvt.ltd.and Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0082
Tribunals and Commissions11 Jan 2022
Den Network Ltd Vs M/s Mq Networks Private Limited
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0030
Tribunals and Commissions11 Jan 2022
Siti Networks Ltd Vs Saini Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0029
Tribunals and Commissions10 Jan 2022
Zee Entertainment Enterprise Ltd Vs Sagar Cable Network & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0089
Tribunals and Commissions10 Jan 2022
Sony Pictures Networks India Pvt Ltd Vs Ambika Electricals
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0088
Tribunals and Commissions10 Jan 2022
Union Of India Vs Sahara Sanchar Limited
Telecom Disputes Settlement And Appellate Tribunal · (2022) 01 TDSAT CK 0087