Tribunals and Commissions24 Dec 2021
Sheetla Cable Network Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0081
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2021
313 judgments · page 1 of 16
Tribunals and Commissions24 Dec 2021
Local Cable Operator Digital Network Vs Star India Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0080
Tribunals and Commissions24 Dec 2021
Digi Cablecomm Services Pvt Ltd Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0079
Tribunals and Commissions24 Dec 2021Disposed Of
Vodafone Idea Limited Vs Telecom Regulatory Authority Of India
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0074
Telecom Regulatory Authority Of India Act, 1997 — Section 13
Tribunals and Commissions23 Dec 2021Disposed Of
Mumbai International Airport Ltd Vs Aera And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0077
Tribunals and Commissions23 Dec 2021
Haldwani Digital Services Pvt Ltd Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0075
Tribunals and Commissions22 Dec 2021
Siti Network Ltd Vs Acme Digicom Pvt Ltd & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0073
Tribunals and Commissions22 Dec 2021
Gemini Tv Distributton Services Pvt.ltd Vs Andhra Pradesh State Fibernet Limited
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0072
Tribunals and Commissions22 Dec 2021
Srinagar Net Tech Pvt Ltd Vs Union of India
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0070
Tribunals and Commissions22 Dec 2021
Jaleswar Cable Link Vs Star India Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0069
Tribunals and Commissions21 Dec 2021
Siti Networks Ltd Vs Jai Dada Mandu Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0066
Tribunals and Commissions21 Dec 2021Allowed
Bharti Airtel Ltd. & Anr Vs Union of India
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0065
Constitution of India, 1950 — Article 14Indian Telegraph Act, 1885 — Section 4
Tribunals and Commissions21 Dec 2021Disposed Of
State Bank of India Vs Ridit Raj Dutta & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0064
Information Technology Act, 2000 — Section 46, 57Indian Penal Code, 1860 — Section 379, 420
Tribunals and Commissions17 Dec 2021Allowed
Subhodaya Digital Entertainment Pvt. Ltd Vs Star India Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0058
Tribunals and Commissions17 Dec 2021Disposed Of
Nxtdigital Limited (formerly Known As Grant Investrade Limited Vs Omkar Cable Network And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0057
Tribunals and Commissions16 Dec 2021
Sun Tv Network Ltd Vs Trai
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0055
Tribunals and Commissions15 Dec 2021Disposed Of
Sony Pictures Networks India Pvt. Ltd Vs Multicity Digital Consortiun Pvt Ltd And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0052
Tribunals and Commissions15 Dec 2021
Tamil Nadu Arasu Cable Tv Corporation Ltd Vs Principal Controller Of Communication
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0050
Tribunals and Commissions14 Dec 2021
Royal Digital Cable & Communication Pvt Ltd Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0047
Tribunals and Commissions10 Dec 2021
Bhorer Alo Cable And Broadband Pvt Ltd Vs Singha Digital Network Though Its Prop. Sahadeb Singha
Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0045