Tribunals and Commissions28 Nov 2024Dismissed
Millenium Chennai Broadcast LLP Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 11 TDSAT CK 0001
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2024
104 judgments · page 1 of 6
Tribunals and Commissions09 Oct 2024
Star India Pvt Ltd Vs Vk Digital Network Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 10 TDSAT CK 0001
Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems), Regulations, 2017 — Regulation 5(1), 7
Tribunals and Commissions12 Sept 2024Dismissed
Vodafone India Limited Vs Mr.Prashant Mahadeorao Buradkar And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0016
Code of Criminal Procedure, 1973 — Section 91Indian Penal Code, 1860 — Section 34, 420Information Technology Act, 2000 — Section 2(1)(w), 43, 43A, 43(a), 43(b), 43(c), 43(d), 43(e), 43(f), 43(g), 43(h), 43(i), 43(j), 46, 57(1), 61A, 66
Tribunals and Commissions11 Sept 2024
Den Networks Ltd Vs Rajesh Gohel And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0027
Tribunals and Commissions11 Sept 2024
Culver Max Entertainment Pvt Ltd Vs Swami Cable Tv Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0026
Tribunals and Commissions10 Sept 2024
Hinduja Global Solutions Ltd. (earlier Known As Nxt Digital Ltd.) Vs M/s Sri Lakshmi Broadband
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0024
Tribunals and Commissions10 Sept 2024
Fastway Transmission Pvt Ltd Vs Laddi Cable And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0023
Tribunals and Commissions09 Sept 2024
Alo Cable And Broadband Pvt Ltd Vs Singha Digital Network Though Its Prop. Sahadeb Singha
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0021
Tribunals and Commissions09 Sept 2024
Gtpl Hathway Ltd Vs Sheikh Mahebub Alibhai
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0020
Tribunals and Commissions04 Sept 2024Dismissed
Bharti Telemedia Ltd Vs See Media Services Pvt Ltd Ors
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0015
Code of Civil Procedure Act, 1908 — Section 151, Order 1 Rule 10, Order 7 Rule 11
Tribunals and Commissions04 Sept 2024Allowed
Satlinks Vs Sky Power
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0013
Micro, Small and Medium Enterprises Development Act, 2006 — Section 15, 16
Tribunals and Commissions04 Sept 2024
Union Of India Vs India Vision Satellite Communication Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0011
Code of Civil Procedure Act, 1908 — Section 151, Order 21 Rule 41(3)Telecom Regulatory Authority of India Act, 1997 — Section 20
Tribunals and Commissions03 Sept 2024
M/s Khusboo Multimedia Pvt. Ltd Vs Prasar Bharati
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0010
Tribunals and Commissions03 Sept 2024
Nxt Digital Ltd And Ors Vs Direct News Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0008
Tribunals and Commissions30 Aug 2024
Vodafone Idea Technology Solutions Ltd Vs Plintron India Pvt Ltd & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0004
Tribunals and Commissions30 Aug 2024
Hathway Digital Ltd Vs Sidharth Broadcasting Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0003
Tribunals and Commissions30 Aug 2024Allowed
Hathway Digital Private Limited Vs Jaipur Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0001
Telecom Regulatory Authority of India Act, 1997 — Section 14(A)(1), 14(A)(ii)Evidence Act, 1872 — Section 65B, 102
Tribunals and Commissions27 Aug 2024
M/s Vision Corporation Ltd Vs Prasar Bharati
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0006
Tribunals and Commissions22 Aug 2024
Den Networks Ltd Vs Bharatbhai And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0011
Tribunals and Commissions22 Aug 2024
Indiasign Pvt Ltd Vs Brand Value Communications Ltd & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0010