Telecom Disputes Settlement And Appellate Tribunal Judgments 2026

Tribunals and Commissions16 Oct 2026Disposed Of

Zee Entertainment Enterprise Limited Vs M/s Lytus Sri Sai Networks Private Limited & Ors.

Telecom Disputes Settlement And Appellate Tribunal · (2026) 10 TDSAT CK 3104

Telecom Regulatory Authority of India Act, 1997-Section 14, 16, 16(2), 16(3), 19, 20, 27Code of Civil Procedure, 1908-Order I Rule 10, Section 151, XXI, 38 Rule 5, 39 Rule 1 and 2, 39 Rule 2-AIndian Penal Code (45 of 1860)-Section 193, 228, 196

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Tribunals and Commissions16 Oct 2026

Zee Entertainment Enterprises Limited Vs Ganpati Digital Network

Telecom Disputes Settlement And Appellate Tribunal · (2026) 10 TDSAT CK 3098

TRAI Act-Section 16, 20Code of Civil Procedure-Order XXX Rule 10

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Tribunals and Commissions16 Oct 2026

M/s Syniverse Technologies (India) Private Limited Vs Bharat Sanchar Nigam Limited & Anr.

Telecom Disputes Settlement And Appellate Tribunal · (2026) 10 TDSAT CK 3022

Telecom Regulatory Authority of India Act, 1997-Section 14(a)(ii), 14A(1), 14Telecommunication Mobile Number Portability Per Port Transaction Charge and Dipping Charge Regulations, 2009-Regulation 3Telecommunication Mobile Number Portability Regulation, 2009-Regulation 2(i), Rule 15

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Tribunals and Commissions16 Oct 2026

MNP Interconnection Telecom Solutions India Private Limited Vs Bharat Sanchar Nigam Limited & Anr.

Telecom Disputes Settlement And Appellate Tribunal · (2026) 10 TDSAT CK 3021

Telecom Regulatory Authority of India Act, 1997-Section 14, 14A(1)Constitution of India-Article 14, 226Indian Telegraph Act, 1885-Section 4(ii)

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Tribunals and Commissions12 Oct 2026Allowed

M/s Kal Cables Pvt. Ltd. Vs Mr. T.S.Balamurugan

Telecom Disputes Settlement And Appellate Tribunal · (2026) 10 TDSAT CK 3101

Telecom Regulatory Authority of India Act, 1997-Section 14, 14AThe Companies Act, 1956The Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012-Regulation 2(s), 2(k)

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Tribunals and Commissions12 Oct 2026

M/s Kal Cables Pvt. Ltd. Vs Mr. J.Kumaresan

Telecom Disputes Settlement And Appellate Tribunal · (2026) 10 TDSAT CK 3100

Telecom Regulatory Authority of India Act, 1997-Section 14, 14AThe Companies Act, 1956The Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012-Regulation 2(s), 2(k)

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Tribunals and Commissions12 Oct 2026Allowed

Culver Max Entertainment Private Ltd. Vs Multicity Digital Consortium Private Ltd. & Ors

Telecom Disputes Settlement And Appellate Tribunal · (2026) 10 TDSAT CK 3020

Telecom Regulatory Authority of India Act, 1997-Section 14, 14A, 2(j)Companies Act, 1956Telecommunications (Broadcasting and Cable) Services Interconnection (Addressable System) Regulations, 2017-Section 3.2

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Tribunals and Commissions23 Sept 2026Allowed

M/s Kal Cables Pvt. Ltd. Vs V. Ravishankar

Telecom Disputes Settlement And Appellate Tribunal · (2026) 09 TDSAT CK 5945

Telecom Regulatory Authority of India Act, 1997-Section 14, 14AThe Companies Act, 1956The Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012-Regulation 2(s), 2(k)

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Tribunals and Commissions23 Sept 2026Allowed

M/s Kal Cables Pvt. Ltd. Vs Mr. M.D. Shanmuga Sundaram, Proprietor M/s World View

Telecom Disputes Settlement And Appellate Tribunal · (2026) 09 TDSAT CK 5954

Telecom Regulatory Authority of India Act, 1997-Section 14, 14AThe Companies Act, 1956The Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012-Regulation 2(s), 2(k)

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Tribunals and Commissions18 Sept 2026Partly Allowed

Delhi International Airport Limited Vs Airports Economic Regulatory Authority Of India & Anr.

Telecom Disputes Settlement And Appellate Tribunal · (2026) 09 TDSAT CK 5942

Airports Economic Regulatory Authority of India Act, 2008-Section 13, 13(1), 13(1)(a), 13(1)(a)(i), 13(1)(a)(ii), 13(1)(a)(iii), 13(1)(a)(iv), 13(1)(a)(v), 13(1)(a)(vi), 13(1)(a)(vii), 13(1)(e), 13(1)(f), 13(4), 14(4), 17(b), 18, 18(2), 18(7), 31, 32Code of Civil Procedure, 1908-Section 100, Explanation IV to Section 11, Order XLI Rule 5Income Tax Act, 1961-Section 37(1)

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Tribunals and Commissions15 Sept 2026

Asianet Satellite Communications Ltd. Vs M/s Jeevan Telecasting Corporation Ltd.

Telecom Disputes Settlement And Appellate Tribunal · (2026) 09 TDSAT CK 2301

Telecom Regulatory Authority of India Act-Section 14 read with 14A

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Tribunals and Commissions09 Sept 2026

Aditya Dhananjay Satwe & Anr. Vs Smt Sheela Balram Sharma & Anr.

Telecom Disputes Settlement And Appellate Tribunal · (2026) 09 TDSAT CK 2302

Information Technology Act, 2000-Sections 57, 58, 46, 43, 61, 66 read with 66BCode of Civil Procedure, 1908-Order XXCopyright Act

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Tribunals and Commissions08 Sept 2026

Den Enjoy Cable Networks Private Ltd. Vs Maurya Cable Network & Anr.

Telecom Disputes Settlement And Appellate Tribunal · (2026) 09 TDSAT CK 2304

Telecom Regulatory Authority of India Act, 1997-Section 14, 14ACable Television Networks (Regulation) Act, 1995Indian Evidence Act-Section 65B, 102

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Tribunals and Commissions20 Aug 2026Allowed

Hathway Digital Private Limited Vs Jagat Gouri Cable Net and Anr

Telecom Disputes Settlement And Appellate Tribunal · (2026) 08 TDSAT CK 0250

Telecom Regulatory Authority of India Act, 1997-Section 14(A) (1), 14 (a) (ii)Companies Act, 1956Indian Evidence Act, 1872-Section 65B, 102

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Tribunals and Commissions13 Aug 2026Petition allowed