COURT ARCHIVE

Telecom Disputes Settlement And Appellate Tribunal judgments, 2026

46 judgments · page 3 of 3

Tribunals and Commissions19 Feb 2026Dismissed

Kal Cables Pvt. Ltd Vs Anand Network (R. Murthy, Proprietor) (Tamil Nadu)

Telecom Disputes Settlement And Appellate Tribunal · (2026) 02 TDSAT CK 1796

Limitation Act, 1963- Section 6

Tribunals and Commissions19 Feb 2026Dismissed

Telecom Disputes Settlement And Appellate Tribunal · (2026) 02 TDSAT CK 1795

Limitation Act, 1963- Section 5

Tribunals and Commissions06 Feb 2026Dismissed

Telecom Disputes Settlement And Appellate Tribunal · (2026) 02 TDSAT CK 1797

Telecom Regulatory Authority of India Act, 1997- Section 2(e), 2(j), 14, 14A

Tribunals and Commissions03 Feb 2026Dismissed

Telecom Disputes Settlement And Appellate Tribunal · (2026) 02 TDSAT CK 1798

Constitution of India, 1950- Article 215, 226, 227Telecom Regulatory Authority of India Act, 1997- Section 3, 14Telegraph Act, 1885- Section 4

Tribunals and Commissions30 Jan 2026Allowed

Telecom Disputes Settlement And Appellate Tribunal · (2026) 01 TDSAT CK 1934

Telecom Regulatory Authority of India Act, 1997- Section 14, 14AEvidence Act, 1872- Section 102

Tribunals and Commissions30 Jan 2026Allowed

Telecom Disputes Settlement And Appellate Tribunal · (2026) 01 TDSAT CK 1933

Telecom Regulatory Authority of India Act, 1997- Section 14, 14AEvidence Act, 1872- Section 102