COURT ARCHIVE

Telecom Disputes Settlement And Appellate Tribunal judgments, 2020

17 judgments · page 1 of 1

Tribunals and Commissions14 Jan 2020Allowed

Union Of India Vs Mi Marathi Media Ltd. And Ors

Telecom Disputes Settlement And Appellate Tribunal · (2020) 01 TDSAT CK 0001

Telecom Regulatory Authority Of India Act, 1997 — Section 14Evidence Act, 1872 — Section 65BLimitation Act, 1963 — Article 112
Tribunals and Commissions13 Jan 2020Allowed

Union Of India Vs Seashore'securities Ltd.

Telecom Disputes Settlement And Appellate Tribunal · (2020) 01 TDSAT CK 0002

Telecom Regulatory Authority Of India Act, 1997 — Section 14Evidence Act, 1872 — Section 65BLimitation Act, 1963 — Article 112