Tribunals and Commissions18 Jun 2012Allowed
M/s Reliance Communication Ltd., Mumbai Vs Bharat Sanchar Nigam Ltd., New Delhi
Telecom Disputes Settlement And Appellate Tribunal · (2012) 06 TDSAT CK 0001
Limitation Act, 1963 — Article 85, 138Limitation Act, 1963 — Section 3, 8, 12, 13, 14, 15, 16, 17, 17(1)(a), 17(1)(b), 18, 19, 20, 21, 22, 23, 24Bankers Books Evidence Act, 1891 — Section 4