COURT ARCHIVE

Telecom Disputes Settlement And Appellate Tribunal judgments, 2026

40 judgments · page 2 of 2

Tribunals and Commissions02 Apr 2026Allowed

DEN Networks Limited Vs Shri Balaji Communication

Telecom Disputes Settlement And Appellate Tribunal · (2026) 04 TDSAT CK 1781

Telecom Regulatory Authority of India Act, 1997- Section 14, 14ACable television Networks (Regulation) Act, 1995- Section 3Evidence Act, 1872- Section 102
Tribunals and Commissions30 Mar 2026Allowed

Den Network Ltd Vs Sahara India TV Network

Telecom Disputes Settlement And Appellate Tribunal · (2026) 03 TDSAT CK 1486

Telecom Regulatory Authority of India Act, 1997- Section 14, 14ACable Television Networks (Regulation) Act, 1995- Section 3Evidence Act, 1872- Section 65B, 102
Tribunals and Commissions19 Mar 2026Dismissed

Bharti Airtel Limited Vs R.S. Chouhan & Ors.

Telecom Disputes Settlement And Appellate Tribunal · (2026) 03 TDSAT CK 1489

Indian Penal Code, 1860- Section 34, 420, 468Information Technology Act 2000- Section 43, 43A, 43(g), 46, 57, 57(1), 66C, 66D, 79