Tribunals and Commissions22 Aug 2024
Speedon Network Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0008
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2024
104 judgments · page 2 of 6
Tribunals and Commissions21 Aug 2024Allowed
Jaydeep Vrujlal Depani & Ors Vs Vodafone Idea Limited And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0013
Tribunals and Commissions20 Aug 2024
Gtpl Hathway Ltd Vs Star Cable Tv Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0015
Tribunals and Commissions16 Aug 2024
Indian Cable Net Company Ltd Vs Halder Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0017
Tribunals and Commissions16 Aug 2024
Power Grid Corporation Of India Vs Jk Airswift Hi Speed Internet Services Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 08 TDSAT CK 0016
Tribunals and Commissions18 Jul 2024
Dish Tv India Ltd Vs Broadcast Initiatives Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 07 TDSAT CK 0016
Tribunals and Commissions02 Jul 2024
Den Networks Ltd Vs Bhorar Alo Cable And Broadband
Telecom Disputes Settlement And Appellate Tribunal · (2024) 07 TDSAT CK 0008
Tribunals and Commissions02 Jul 2024
Fastway Transmission Pvt. Ltd Vs Turbo Cable And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 07 TDSAT CK 0006
Tribunals and Commissions02 Jul 2024
Den Networks Ltd Vs Shakeel Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 07 TDSAT CK 0005
Tribunals and Commissions01 Jul 2024
Discovery Communications India Vs Harsh Communication
Telecom Disputes Settlement And Appellate Tribunal · (2024) 07 TDSAT CK 0012
Tribunals and Commissions31 May 2024
Assistive Netspeed Technologies Pvt. Ltd Vs Star India Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 05 TDSAT CK 0045
Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) Regulations, 2017 — Regulation15(2)
Tribunals and Commissions31 May 2024
Vodafone Idea Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 05 TDSAT CK 0043
Tribunals and Commissions28 May 2024
Sri Sivakami Amman Cable Tv System Vs Mavis Satcom Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 05 TDSAT CK 0048
Tribunals and Commissions21 May 2024
Cellular Operators Association Of India Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 05 TDSAT CK 0053
Tribunals and Commissions17 May 2024
Vodafone Idea Technology Solutions Ltd Vs Plintron India Pvt Ltd & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 05 TDSAT CK 0040
Tribunals and Commissions17 May 2024
Den Networks Ltd Vs Sobhagya Media Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 05 TDSAT CK 0038
Telecom Regulatory Authority of India Act, 1997 — Section 14, 14ACable Television Networks (Regulation) Act, 1995 — Section 3Evidence Act, 1872 — Section 65B, 102
Tribunals and Commissions16 May 2024
Dishnet Wireless Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 05 TDSAT CK 0009
Tribunals and Commissions15 May 2024
Hathway Digital Ltd Vs M/s R.P. Broadband And Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 05 TDSAT CK 0011
Tribunals and Commissions15 May 2024Dismissed
Biswajit Mallick Vs M/s DigiCablecomm Services Private Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 05 TDSAT CK 0007
Evidence Act, 1872 — Section 102
Tribunals and Commissions14 May 2024
Dishnet Wireless Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 05 TDSAT CK 0018