COURT ARCHIVE

Telecom Disputes Settlement And Appellate Tribunal judgments, 2021

313 judgments · page 3 of 16

Tribunals and Commissions02 Dec 2021Disposed Of

Union of India Vs Noida Software Technology Park Ltd

Telecom Disputes Settlement And Appellate Tribunal · (2021) 12 TDSAT CK 0001

Telecom Regulatory Authority of India Act, 1997 — Section 15Companies Act , 2013 — Section 231Insolvency and Bankruptcy Code 2016 — Section 14, 25, 25(2)(b), 33, 33(5), 35, 60(5), 63, 238