COURT ARCHIVE

Telecom Disputes Settlement And Appellate Tribunal judgments, 2021

313 judgments · page 5 of 16

Tribunals and Commissions09 Nov 2021Disposed Of

Siti Network Ltd Vs Roshan Cable Network & Anr

Telecom Disputes Settlement And Appellate Tribunal · (2021) 11 TDSAT CK 0015

Code of Civil Procedure, 1908 — Order 39 Rule 2ATelecom Regulatory Authority Of India Act, 1997 — Section 14, 20